High Courts04 Aug 1996
MPSRTC and Others Vs Madhukar Tiwari and Others
Rajasthan High Court · (1997) 1 ACC 42
Motor Vehicles Act, 1988 — Section 96(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,706 of 2,241
High Courts02 Aug 1996Allowed
Wg. Com. H.K. Lal Vs Dr. Satish Chand and Others
Rajasthan High Court · (1996) 3 RLW 20 : (1996) WLC 3 : (1996) 2 WLN 87
Transfer of Property Act, 1882 — Section 109
High Courts02 Aug 1996Allowed
Official Liquidator Vs Ashok Kumar Dalmia and Others
Rajasthan High Court · (1999) 98 CompCas 269 : (1997) 2 RLW 1042 : (1996) 2 WLN 109
Companies Act, 1956 — Section 441, 441(2), 531, 531A
High Courts01 Aug 1996Dismissed
Devi Das Vs Narain Das
Rajasthan High Court · (1996) 3 RLW 263 : (1996) 3 WLC 529 : (1996) 2 WLN 16
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(5)
High Courts01 Aug 1996Allowed
Rajendra Prasad Yadav Vs Prem Lata
Rajasthan High Court · (1997) 2 DMC 614 : (1997) 2 RLW 996 : (1996) 3 WLC 505
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Jul 1996Dismissed
Mahadeva Vs State of Rajasthan
Rajasthan High Court · (1996) 2 RLW 608 : (1996) 1 WLN 539
Penal Code, 1860 (IPC) — Section 376
High Courts30 Jul 1996
Radhey Shyam Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 3 : (1996) 2 RLW 626 : (1996) 2 RLW 626 : (1995) 2 WLC 459 : (1996) 1 WLN 543
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304(I)
High Courts30 Jul 1996
Smt. Triveni Devi Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (1998) 230 ITR 563
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(10)
High Courts26 Jul 1996
Commissioner of Income Tax Vs Sant Das Nihal Chand
Rajasthan High Court · (1997) 226 ITR 224 : (1997) 92 TAXMAN 408
Income Tax Act, 1961 — Section 132(5), 143(3), 148, 256, 271(1)
High Courts26 Jul 1996Allowed
Atma Ram Vs Mana Ram and Others
Rajasthan High Court · (1996) 3 RLW 83 : (1996) WLC 256 : (1996) 2 WLN 213
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 1996
Commissioner of Gift Tax Vs Late H.H. Maharaja Bhagwat Singh (through LR Arvind Kumar Singh)
Rajasthan High Court · (1997) 226 ITR 91 : (1996) 3 RLW 49 : (1997) 93 TAXMAN 242
Gift Tax Act, 1958 — Section 17, 26
High Courts24 Jul 1996Allowed
J.K. Industries Ltd., Kankroli Vs The Municipal Board, Rajsamand
Rajasthan High Court · AIR 1997 Raj 42 : (1996) 3 RLW 78 : (1996) 1 WLN 511
Civil Procedure Code, 1908 (CPC) — Section 9Limitation Act, 1963 — Section 18Rajasthan Municipalities Act, 1959 — Section 139, 149, 271(2)
High Courts23 Jul 1996Dismissed
The State of Raj. and Others Vs Sukhdev Singh
Rajasthan High Court · (1996) 2 RLW 598 : (1996) 3 WLC 544 : (1996) 1 WLN 530
Limitation Act, 1963 — Section 5
High Courts23 Jul 1996Dismissed
State of Rajasthan and Others Vs Smt. Urmila Devi and Others
Rajasthan High Court · (1996) 3 WLC 703 : (1996) 2 WLN 207
Rajasthan Service Rules, 1951 — Rule 268I
High Courts23 Jul 1996Allowed
Vimla Vs Ramesh Chand
Rajasthan High Court · (1996) 2 DMC 512 : (1996) 3 RLW 28 : (1996) WLC 43 : (1996) 2 WLN 90
Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 10, 9, 9(2)
High Courts23 Jul 1996Dismissed
Jesa Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 11 : (1996) 3 WLC 541 : (1996) 2 WLN 211
Criminal Procedure Code, 1973 (CrPC) — Section 397, 399, 401, 482
High Courts19 Jul 1996Allowed
Dr. Ramesh Sethia Vs The State of Rajasthan and Another
Rajasthan High Court · (1996) 3 RLW 509 : (1996) 2 WLN 202
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 250, 397, 482Penal Code, 1860 (IPC) — Section 147, 323, 34, 451, 457
High Courts19 Jul 1996Dismissed
Babulal Vs Rajendra Singh
Rajasthan High Court · (1997) 1 CivCC 296 : (1997) 2 RCR(Civil) 80 : (1996) 2 RLW 600 : (1996) 3 WLC 527 : (1996) 1 WLN 483
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 3A
High Courts19 Jul 1996Allowed
Jaini Kayamkhani Vs State of Rajasthan
Rajasthan High Court · (1996) 2 DMC 272
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts17 Jul 1996
Commissioner of Income Tax Vs Ayurved Sewa Ashram Ltd.
Rajasthan High Court · (1997) 225 ITR 778 : (1997) 93 TAXMAN 267
Income Tax Act, 1961 — Section 256(1), 256(2), 37(3A)Income Tax Rules, 1962 — Rule 6B(3)