High Courts03 Jul 1996
Pingla Devi and Others Vs Gopal Lal and Others
Rajasthan High Court · (1997) ACJ 1020
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,708 of 2,241
High Courts03 Jul 1996Dismissed
Smt. Mani Vs Kishan Lal and Another
Rajasthan High Court · AIR 1997 Raj 19 : (1996) 2 RLW 487 : (1996) 3 WLC 409 : (1996) 1 WLN 523
Civil Procedure Code, 1908 (CPC) — Section 21(2)
High Courts03 Jul 1996Dismissed
Mohanlal Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 406 : (1997) 1 WLC 320 : (1996) 2 WLN 190
Industrial Disputes Act, 1947 — Section 10, 12, 33C
High Courts03 Jul 1996Dismissed
Kamla Devi Vs Jaswant Singh and Others
Rajasthan High Court · (1997) ACJ 1426
High Courts03 Jul 1996Dismissed
Smt. Shiv Pyari Vs Smt. Vidhyavati and Others
Rajasthan High Court · (1996) 1 WLN 474
Motor Vehicles Act, 1988 — Section 2
High Courts03 Jul 1996Allowed
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (1996) WLC 303 : (1996) 1 WLN 535
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 8
High Courts03 Jul 1996Dismissed
John Virendra Kumar Vs State of Raj. and Another
Rajasthan High Court · (1996) 2 RLW 412 : (1996) 3 WLC 558 : (1996) 1 WLN 487
Constitution of India, 1950 — Article 21, 226
High Courts02 Jul 1996Dismissed
Dharam Chand Vs S.T.A.T. and Others
Rajasthan High Court · (1996) 3 WLC 451 : (1996) 1 WLN 460
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 68, 70, 71, 72, 90
High Courts02 Jul 1996Dismissed
Kesar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 3 RCR(Criminal) 826 : (1997) 2 RLW 837 : (1997) 2 WLC 264 : (1996) 2 WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts01 Jul 1996Dismissed
Smt. Laxmi Devi Vs Shree Ram Traders and Another
Rajasthan High Court · (1996) 2 RLW 436 : (1996) 1 WLN 462
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jul 1996Dismissed
M.L. Paladia Vs Kendriya Vidyalaya Sangthan and Another
Rajasthan High Court · (1996) 3 RLW 562 : (1997) 2 WLC 644 : (1996) 2 WLN 178
Trade Unions Act, 1926 — Section 2
High Courts25 Jun 1996Dismissed
Ram Lal and Others Vs University of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 235 : (1996) 2 RLW 644 : (1996) 1 WLN 429
Constitution of India, 1950 — Article 226
High Courts11 Jun 1996Allowed
Smt. Santosh Vs State of Rajasthan
Rajasthan High Court · (1996) 3 RLW 165 : (1996) WLC 326 : (1996) 1 WLN 642
Criminal Procedure Code, 1973 (CrPC) — Section 27, 482
High Courts06 Jun 1996Dismissed
Khuman Singh Mehta Vs State of Raj. and Others
Rajasthan High Court · (1997) 2 RLW 777 : (1996) 1 WLN 621
Constitution of India, 1950 — Article 226
High Courts28 May 1996Dismissed
Union of India (UOI) and Another Vs Smt. Mangi Devi and Others
Rajasthan High Court · (1997) ACJ 1370 : AIR 1997 Raj 61
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 168, 173
High Courts28 May 1996
Rajendra Kumar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 13 : (1997) 2 WLC 287 : (1996) 2 WLN 276
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 438, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts28 May 1996
Hamid alias Bhuria Vs Rajasthan State Road Trans. Corpn. and Another
Rajasthan High Court · (1997) 1 ACC 335 : (1998) ACJ 323
High Courts28 May 1996
St. Soldier Public School Vs State and Others
Rajasthan High Court · (1996) WLC 340 : (1996) 2 WLN 98
Rajasthan Excise Act, 1950 — Section 41Rajasthan Excise Rules, 1956 — Rule 75(2)
High Courts27 May 1996Allowed
State of Rajasthan and Others Vs Sarkari Sahayata Prapt Shikshan Sansthan Shikshak and Karamchari Sangh
Rajasthan High Court · (1996) 2 RLW 240 : (1996) 3 WLC 43 : (1996) 1 WLN 353
Constitution of India, 1950 — Article 14, 234, 309
High Courts27 May 1996Dismissed
Vasudev Pardasani Vs Smt. Nirmala
Rajasthan High Court · (1996) 2 DMC 309 : (1996) 3 RLW 425 : (1996) WLC 209 : (1996) 1 WLN 661
Constitution of India, 1950 — Article 15(3), 34, 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 488