High Courts27 May 1996
P.N. Verma Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 133 CTR 514 : (1997) 227 ITR 24
Income Tax Act, 1961 — Section 10, 16, 17
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,709 of 2,241
High Courts27 May 1996Allowed
State of Rajasthan Vs Mohan Lal Solanki and Another
Rajasthan High Court · (1996) 2 RLW 336 : (1996) 1 WLN 350
Criminal Procedure Code, 1973 (CrPC) — Section 473Factories Act, 1948 — Section 88A, 92Limitation Act, 1963 — Section 5
High Courts27 May 1996
Ganesh Mal Surana and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 222 : (1996) 2 RLW 275 : (1996) 3 WLC 34 : (1996) 1 WLN 494
Motor Vehicles Act, 1939 — Section 68C
High Courts24 May 1996Dismissed
Janta Travels Pvt. Ltd. Vs Raj Kumar Seth
Rajasthan High Court · AIR 1997 Raj 1 : (1996) 2 RLW 223
Evidence Act, 1872 — Section 116Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts24 May 1996Dismissed
Jethu Singh Vs R.S.R.T.C. and Another
Rajasthan High Court · (1996) 3 WLC 210 : (1996) 1 WLN 422
Constitution of India, 1950 — Article 14, 226, 227
High Courts24 May 1996Allowed
Mst. Chuni Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 431 : (1997) 1 WLC 275 : (1996) 1 WLN 387
Criminal Procedure Code, 1973 (CrPC) — Section 151, 173, 190, 2, 204Evidence Act, 1872 — Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts24 May 1996Dismissed
Vijay Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 CivCC 634 : (1996) 3 RCR(Criminal) 308 : (1996) 2 RLW 63 : (1996) 3 WLC 477 : (1996) 1 WLN 363
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts24 May 1996Allowed
State of Rajasthan Vs Bhikam Chand
Rajasthan High Court · (1996) 3 RCR(Criminal) 592 : (1996) 2 RLW 221 : (1996) 3 WLC 298 : (1996) 1 WLN 500
Criminal Procedure Code, 1973 (CrPC) — Section 473Factories Act, 1948 — Section 92
High Courts24 May 1996Allowed
Kodar Lal Vs State of Rajasthan
Rajasthan High Court · (1996) 2 RLW 648 : (1996) 1 WLN 331
Constitution of India, 1950 — Article 21, 300Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts23 May 1996Dismissed
Gopi Lal Vs Sundar Lal and Others
Rajasthan High Court · AIR 1996 Raj 219 : (1998) 1 RLW 165
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts23 May 1996Dismissed
Kamla Vs Bhagirath
Rajasthan High Court · (1997) 3 CivCC 469 : (1997) 1 DMC 344 : (1996) 2 RLW 160 : (1996) 1 WLN 411
Hindu Marriage Act, 1955 — Section 27
High Courts23 May 1996
Hardeep Singh and Others Vs The State
Rajasthan High Court · (1996) CriLJ 3091 : (1996) 3 RLW 487
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 307
High Courts23 May 1996Dismissed
Maqsooda Vs Abdul Karim and Others
Rajasthan High Court · (1997) 3 CivCC 327 : (1996) 2 RLW 70 : (1996) 3 WLC 87 : (1996) 1 WLN 322
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts23 May 1996Dismissed
Dr. Ram Narain Sharma and Others Vs University of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 469 : (1997) 1 WLC 286 : (1996) 1 WLN 645
Constitution of India, 1950 — Article 14
High Courts23 May 1996Dismissed
Krishan Lal and Others Vs Raja Ram and Another
Rajasthan High Court · (1996) 2 RLW 213 : (1996) 3 WLC 8 : (1996) 1 WLN 333
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 12, 13, 16, 9
High Courts22 May 1996
COMMISSIONER OF INCOME TAX Vs ABDULKARIM STONE CONTRACTOR. (ALSO Commissioner of Income Tax v. RAJ FLORING STONE (DBIT REF. NO. 38A OF 1987) and Commissioner of Income Tax v. AGARWAL FLORING STONE (DBIT REF. NO. 38B OF 1987)).
Rajasthan High Court · (1996) 134 CTR 47
Income Tax Act, 1961 — Section 147, 148, 152, 263, 32Motor Vehicles Act, 1988 — Section 2
High Courts22 May 1996Dismissed
Neta Vs New Pink City Grah Nirman Sahkari Samiti Ltd., Jaipur
Rajasthan High Court · AIR 1997 Raj 28 : (1996) 2 RLW 693 : (1996) 3 WLC 58
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 115(2)Rajasthan Tenancy Act, 1955 — Section 42
High Courts22 May 1996
Commissioner of Income Tax Vs Premier Vegetables Product
Rajasthan High Court · (1997) 225 ITR 990
Income Tax Act, 1961 — Section 32, 32(1), 32(2), 32A, 33
High Courts22 May 1996
Prakash Chand Sanghi and Others Vs Pawan Kumar Baj and Others
Rajasthan High Court · (1996) 86 CompCas 935
Companies Act, 1956 — Section 397, 398, 634A
High Courts22 May 1996
Commissioner of Income Tax Vs Abdulkarim Stone Contractor, Raj Flooring Stone Co. and Agarwal Flooring Stone Co.
Rajasthan High Court · (1997) 225 ITR 1032
Income Tax Act, 1961 — Section 263, 32(1), 32A