High Courts08 May 1996Dismissed
Farida and Others Vs Abid and Others
Rajasthan High Court · (1996) 05 RAJ CK 0070
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,711 of 2,241
High Courts08 May 1996
Prakash Chand Surana Vs Commissioner of Wealth-tax
Rajasthan High Court · (1997) 228 ITR 604
High Courts08 May 1996
Jaipur Electro Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 223 ITR 535
Income Tax Act, 1961 — Section 37, 37(1)
High Courts08 May 1996Allowed
Draupadi Devi and Others Vs Inder Kumar and Another
Rajasthan High Court · (1998) ACJ 418 : (1996) 3 WLC 356
Motor Vehicles Act, 1988 — Section 95
High Courts08 May 1996
Commissioner of Income Tax Vs Assam Roller Flour Mills
Rajasthan High Court · (1997) 226 ITR 876
Income Tax Act, 1961 — Section 37
High Courts08 May 1996
Commissioner of Income Tax Vs Rajasthan Financial Corporation (No. 1)
Rajasthan High Court · (1998) 229 ITR 246
Income Tax Act, 1961 — Section 263
High Courts07 May 1996
Commissioner of Income Tax Vs S.M. Bhatia Associates
Rajasthan High Court · (1996) 135 CTR 13 : (1998) 234 ITR 687
Income Tax Act, 1961 — Section 256(2)
High Courts07 May 1996
JAIPUR ELECTRO PVT. LTD. Vs COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1996) 134 CTR 237
Income Tax Act, 1961 — Section 256, 37
High Courts07 May 1996
Mahaveer Vs State of Rajasthan
Rajasthan High Court · (1996) 3 RLW 503 : (1996) 1 WLN 623
Penal Code, 1860 (IPC) — Section 302, 307
High Courts06 May 1996Dismissed
Madhav Prakash Vs State of Raj. and Another
Rajasthan High Court · (1996) 2 RLW 5 : (1996) 1 WLN 413
Constitution of India, 1950 — Article 226
High Courts06 May 1996
Commissioner of Income Tax Vs Anjani Kumar and Co. Pvt. Ltd.
Rajasthan High Court · (1997) 227 ITR 786
Income Tax Act, 1961 — Section 32(1), 37(2A)
High Courts06 May 1996Allowed
Dhanna Lal and Others Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 152 : (1996) 2 WLN 106
Constitution of India, 1950 — Article 226, 227
High Courts06 May 1996
Kailash Narain Gupta Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 225 ITR 921
Motor Vehicles Act, 1939 — Section 110CC
High Courts03 May 1996Allowed
Rajasthan Judicial Service Officers Association and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 1 : (1996) 2 WLC 594 : (1996) 1 WLN 629
High Courts03 May 1996
Girdhari Singh Bapna and Others Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1997 Raj 24 : (1996) 3 RLW 148 : (1996) 3 WLC 226 : (1996) 1 WLN 617
Constitution of India, 1950 — Article 226, 245
High Courts03 May 1996Allowed
Bhupendra Kumar Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 3180 : (1996) 3 RCR(Criminal) 108 : (1996) 1 RLW 686 : (1996) 2 WLC 710 : (1996) 1 WLN 167
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 205, 24, 397(1), 397(2), 446
High Courts03 May 1996
Commissioner of Income Tax Vs Bhanwarlal
Rajasthan High Court · (1997) 225 ITR 870
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts02 May 1996Allowed
Gurdev Singh Vs State of Rajasthan
Rajasthan High Court · (1996) 1 WLN 425
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 8
High Courts02 May 1996
COMMISSIONER OF INCOME TAX Vs BHANWAR LAL JAS RAJ GEHLOT.
Rajasthan High Court · (1996) 134 CTR 568
Income Tax Act, 1961 — Section 132, 256, 263
High Courts02 May 1996Dismissed
Bharat Dan Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 2 RLW 48 : (1996) 3 WLC 200 : (1996) 1 WLN 416
Constitution of India, 1950 — Article 226