High Courts25 Apr 1996
Shanker Lal Sharma Vs State of Raj. and Others
Rajasthan High Court · (1996) 1 RLW 635 : (1996) 1 WLN 98
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,713 of 2,241
High Courts25 Apr 1996
Girdharilal and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 88 TAXMAN 129
Income Tax Act, 1961 — Section 144, 145, 145(2)
High Courts25 Apr 1996Dismissed
Ram Niwas Agrawal and Sons and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 41 : (1996) 1 WLN 268
Constitution of India, 1950 — Article 166
High Courts24 Apr 1996Dismissed
Mansi Mathur Vs Registrar, Mohan Lal Sukhadia University, Udaipur
Rajasthan High Court · AIR 1997 Raj 162
Constitution of India, 1950 — Article 226
High Courts23 Apr 1996Dismissed
A.N. Ansari Vs Raj. High Court and Another
Rajasthan High Court · (1996) WLC 329 : (1996) 1 WLN 96
Constitution of India, 1950 — Article 226
High Courts22 Apr 1996
ADDITIONAL COMMISSIONER OF INCOME TAX Vs HASSAN CHAND and SONS.
Rajasthan High Court · (1996) 133 CTR 284
Income Tax Act, 1961 — Section 131, 132, 133, 134, 135Partnership Act, 1932 — Section 37, 42, 43
High Courts22 Apr 1996
Addl. Commissioner of Income Tax Vs Hassan Chand and Sons
Rajasthan High Court · (1997) 224 ITR 244
Income Tax (Removal of Difficulties) Order, 1962 — Article 2, 3Income Tax Act, 1922 — Section 26AIncome Tax Act, 1961 — Section 184, 184(4), 185, 185(5), 187
High Courts22 Apr 1996
Assam Roller Flour Mills Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 227 ITR 43
High Courts22 Apr 1996
Commissioner of Income Tax Vs Rajasthan State Co-operative Bank
Rajasthan High Court · (1997) 223 ITR 55
Income Tax Act, 1961 — Section 80P
High Courts19 Apr 1996Allowed
Bhanwar Lal Vs State and Others
Rajasthan High Court · (1995) 1 WLC 368 : (1996) 1 WLN 394
Constitution of India, 1950 — Article 226
High Courts18 Apr 1996Dismissed
Bhanwarsingh Vs The State of Rajasthan
Rajasthan High Court · (1996) CriLJ 3086 : (1996) 1 RLW 697 : (1996) 1 RLW 697 : (1996) 2 WLC 745 : (1996) 1 WLN 170
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 360, 389, 432, 432(1), 433Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 27, 31A, 32
High Courts18 Apr 1996
Ratan Chand Lodha Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 221 ITR 24
High Courts18 Apr 1996Dismissed
Managing Director and Another Vs Faily Ram
Rajasthan High Court · (1996) 74 FLR 2459 : (1997) 1 LLJ 817
Industrial Disputes Act, 1947 — Section 25F
High Courts17 Apr 1996
Deepak Kumar Khivsara Vs Oil Indian Limited and Others
Rajasthan High Court · (1996) 2 RLW 188 : (1996) 1 WLN 450
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts17 Apr 1996
Deepak Kumar Khivsara Vs Oil India Limited and Others
Rajasthan High Court · (1996) 1 WLN 249
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts16 Apr 1996
Kedar Sharma and Others Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 297 : (1996) 3 WLC 360 : (1996) 2 WLN 28
Constitution of India, 1950 — Article 14, 16, 309
High Courts16 Apr 1996Allowed
Khyala Meena Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 567
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts15 Apr 1996Dismissed
Radhey Shyam Vs S.T.A.T. and Others
Rajasthan High Court · (1996) 1 WLN 395
Constitution of India, 1950 — Article 226, 300Motor Vehicles Act, 1988 — Section 56, 59, 81
High Courts15 Apr 1996Dismissed
Ram Swaroop Vs Rajasthan State Road Transport Corporation etc.
Rajasthan High Court · (1996) 2 RLW 390 : (1996) 3 WLC 346 : (1996) 1 WLN 397
High Courts12 Apr 1996
State of Rajasthan Vs Vinod Malhotra
Rajasthan High Court · (1997) CriLJ 1488 : (1996) 1 WLN 669
Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 129, 235, 235(2), 313, 354(3)Evidence Act, 1872 — Section 21, 24, 25, 27, 8