High Courts01 May 1996
Mustqeem Vs State of Rajasthan
Rajasthan High Court · (1996) 3 RLW 122 : (1996) 3 WLC 190 : (1996) 2 WLN 556
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,712 of 2,241
High Courts01 May 1996
Commissioner of Income Tax Vs Shiv Raj Bhatia
Rajasthan High Court · (1996) 133 CTR 379 : (1997) 227 ITR 7 : (1996) 1 WLN 374
Income Tax Act, 1961 — Section 10, 16, 17, 256
High Courts01 May 1996
Jhamku Devi and Others Vs Lallu Ram Yadav and Others
Rajasthan High Court · (1997) ACJ 891
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs JAG MOHAN GOYAL.
Rajasthan High Court · (1996) 134 CTR 90
Income Tax Act, 1961 — Section 16, 256
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs PEER KHAN CHAND KHAN.
Rajasthan High Court · (1996) 136 CTR 308
Income Tax Act, 1961 — Section 256
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs JANKIDAS RAM PRATAP.
Rajasthan High Court · (1996) 134 CTR 262
Hindu Succession Act, 1956 — Section 8Income Tax Act, 1961 — Section 256, 40
High Courts01 May 1996
Commissioner of Income Tax Vs Premier Vegetable Products
Rajasthan High Court · (1996) 133 CTR 372 : (1997) 227 ITR 931
Income Tax Act, 1961 — Section 36(1)
High Courts01 May 1996
COMMISSIONER OF INCOME TAX Vs MOTI MAL MOHNOT.
Rajasthan High Court · (1996) 134 CTR 88
Income Tax Act, 1961 — Section 16, 256
High Courts01 May 1996
Commissioner of Income Tax Vs Peer Khan Chand Khan Morak
Rajasthan High Court · (1997) 226 ITR 796
Income Tax Act, 1961 — Section 32
High Courts01 May 1996
Amba Lal and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) ACJ 279 : (1996) 3 WLC 336
Motor Vehicles Act, 1988 — Section 140, 217
High Courts01 May 1996
Smt. Amar Kumari Surana Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 226 ITR 344
Income Tax Act, 1961 — Section 69B
High Courts01 May 1996
Commissioner of Income Tax Vs Sheo Raj Bhatia
Rajasthan High Court · (1996) 134 CTR 264 : (1999) 235 ITR 523 : (1996) 1 RLW 705
Income Tax Act, 1961 — Section 15, 16
High Courts01 May 1996
Pan Devi and Another Vs Lallu Ram Yadav and Others
Rajasthan High Court · (1997) ACJ 1240
High Courts26 Apr 1996
HIS LATE HIGHNESS MAHARANA SHRI BHAGWAT SINGHJI OF MEWAR Vs INCOME TAX APPELLATE TRIBUNAL and Others
Rajasthan High Court · (1996) 133 CTR 97 : (1996) WLC 226
Constitution of India, 1950 — Article 226
High Courts26 Apr 1996
Maharana Shri Bhagwat Singhji of Mewar (Late his Highness) Vs Income Tax Appellate Tribunal, Jaipur Bench and Others
Rajasthan High Court · (1997) 223 ITR 192 : (1996) 1 WLN 695
High Courts26 Apr 1996
Gopa Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 2987 : (1996) 2 WLC 654
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts26 Apr 1996Allowed
Pankaj Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 3265 : (1996) 1 RLW 628 : (1996) 3 WLC 106 : (1996) 1 WLN 130
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438, 439Penal Code, 1860 (IPC) — Section 366A, 376
High Courts26 Apr 1996Dismissed
Mantri, Khadi Mandir Vs Labour Judge, Labour Court and Others
Rajasthan High Court · (1996) 1 RLW 665 : (1996) 3 WLC 96 : (1996) 1 WLN 143
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts26 Apr 1996
The State of Rajasthan and Others Vs Swaroop Ram
Rajasthan High Court · (1996) 2 RLW 51 : (1996) 2 WLC 624 : (1996) 1 WLN 259
Rajasthan Co-operative Societies Act, 1965 — Section 32
High Courts25 Apr 1996
Premier Vegetable Products Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1997) 227 ITR 698
Income Tax Act, 1961 — Section 35B(1)