High Courts11 Apr 1996Dismissed
Bhupendra Singh Vs Executive Engineer, Gang Canal, North Division and Others
Rajasthan High Court · (1996) 2 WLN 101
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,714 of 2,241
High Courts10 Apr 1996Dismissed
Rajasthan State Road Transport Corporation Vs Regional Transport Authority, Udaipur Region and Another
Rajasthan High Court · (1996) 2 RLW 14 : (1996) 2 WLC 599 : (1996) 1 WLN 365
Motor Vehicles Act, 1988 — Section 217
High Courts09 Apr 1996Dismissed
Kalu Ram Gupta Vs Smt. Laxmi Devi and Another
Rajasthan High Court · (1997) 3 CivCC 340 : (1996) 3 RLW 119 : (1996) 3 WLC 300 : (1996) 1 WLN 626
Limitation Act, 1963 — Section 14, 5
High Courts06 Apr 1996
Bhura Mal Raj Mal Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 220 ITR 636
Income Tax Act, 1961 — Section 154, 199
High Courts05 Apr 1996Dismissed
Madan Singh Vs State of Rajasthan
Rajasthan High Court · (1996) 2 LLJ 1082 : (1996) 1 RLW 631 : (1996) 2 WLC 542 : (1996) 1 WLN 406
Industrial Disputes Act, 1947 — Section 10
High Courts04 Apr 1996
Smt. Maina Kumari Vs Punjab National Bank
Rajasthan High Court · (1996) 1 RLW 562 : (1996) 3 WLC 170 : (1996) 1 WLN 287
Constitution of India, 1950 — Article 1, 14, 2, 3, 4
High Courts04 Apr 1996Dismissed
Mohan Ram Vs State
Rajasthan High Court · (1996) 1 RLW 570 : (1996) 1 WLN 94
High Courts03 Apr 1996
Sardara Vs State of Rajasthan
Rajasthan High Court · (1996) 1 WLN 504
Penal Code, 1860 (IPC) — Section 395, 396, 397, 412, 459
High Courts03 Apr 1996
Hira Cold Storage and Ice Factory Vs Collector of Central Excise and Others
Rajasthan High Court · (1997) 58 ECC 38
Central Excises and Salt Act, 1944 — Section 35G, 35H, 35L
High Courts30 Mar 1996
SMT. TRIVENI DEVI Vs ASSISTANT COMMISSIONER OF INCOME TAX.
Rajasthan High Court · (1996) 136 CTR 293
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts27 Mar 1996Dismissed
Nizamuddin Vs Jugal Kishore
Rajasthan High Court · AIR 1996 Raj 207 : (1996) 3 RLW 690
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 100Negotiable Instruments Act, 1881 (NI) — Section 13Rajasthan Money Lenders Act, 1963 — Section 2(1)
High Courts27 Mar 1996
Commissioner of Income Tax Vs Prakash Chand Dhadda
Rajasthan High Court · (1996) 221 ITR 102
Income Tax Act, 1961 — Section 2(14), 45
High Courts27 Mar 1996Dismissed
State of Rajasthan and Others Vs Jaipur Hosiery Mills (Pvt.) Ltd. and Others
Rajasthan High Court · AIR 1997 Raj 10 : (1996) WLC 700
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, Order 41 Rule 1Limitation Act, 1963 — Article 116Rajasthan High Court of Judicature Rules, 1952 — Rule 132
High Courts24 Mar 1996
COMMISSIONER OF GIFT TAX Vs LATE H. H. MAHARAJA BHAGWAT SINGH.
Rajasthan High Court · (1996) 135 CTR 467
Gift Tax Act, 1958 — Section 26(3)
High Courts22 Mar 1996
Commissioner of Income Tax Vs S.M. Bhatiya Associates
Rajasthan High Court · (1998) 144 CTR 378 : (1997) 226 ITR 675
Income Tax Act, 1961 — Section 185, 256
High Courts21 Mar 1996Dismissed
Laxman and Others Vs State
Rajasthan High Court · (1996) 1 RLW 574 : (1996) 3 WLC 128 : (1996) 1 WLN 81
Rajasthan Irrigation and Drainage Act, 1954 — Section 16, 20
High Courts21 Mar 1996Allowed
Mahadeo Prasad Garg Vs The State of Rajasthan and Another
Rajasthan High Court · (1996) 1 WLN 502
Industrial Disputes Act, 1947 — Section 10
High Courts19 Mar 1996Dismissed
United India Insurance Co. Ltd. Vs Rukhmani and Others
Rajasthan High Court · (1998) ACJ 1378
Motor Vehicles Act, 1988 — Section 92A
High Courts18 Mar 1996Allowed
Kailash Chand Ajmera Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 WLN 225
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts17 Mar 1996
COMMISSIONER OF INCOME TAX Vs AYURVED SEWA ASHRAM LTD.
Rajasthan High Court · (1996) 135 CTR 344
Income Tax Act, 1961 — Section 256, 37