High Courts26 Feb 1996
Govind Chander Mathur Vs State and Others
Rajasthan High Court · (1996) 2 WLC 348 : (1996) 1 WLN 231
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,716 of 2,241
High Courts26 Feb 1996
Professor B.L. Verma Vs University of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 210 : (1996) 3 WLC 212 : (1996) 1 WLN 566
Constitution of India, 1950 — Article 226
High Courts23 Feb 1996Allowed
Sudhir Kumar Vs State of Rajasthan
Rajasthan High Court · (1996) 2 DMC 695
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13B, 25
High Courts23 Feb 1996
United India Insurance Company Ltd. Vs Tahir Mohammed and Others
Rajasthan High Court · (1996) 2 ACC 418 : (1996) 1 RLW 550
Motor Vehicles Act, 1988 — Section 96(2)
High Courts22 Feb 1996
Kan Singh and Another Vs Jagdish Singh and Another
Rajasthan High Court · (1996) 2 ACC 695 : (1996) 1 RLW 593
High Courts22 Feb 1996Dismissed
Veer Pal Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1996) WLC 399 : (1996) 1 WLN 560
Constitution of India, 1950 — Article 226
High Courts20 Feb 1996Dismissed
Dwarka Prasad Vs Mishri Lal
Rajasthan High Court · (1996) 1 RLW 582 : (1996) 2 WLC 428 : (1996) 1 WLN 204
Civil Procedure Code, 1908 (CPC) — Section 151Partnership Act, 1932 — Section 14
High Courts16 Feb 1996Dismissed
Suresh Kumar Yadav Vs Chiranjilal Yadav and Others
Rajasthan High Court · (1996) 3 RLW 114 : (1996) 3 WLC 303 : (1996) 1 WLN 563
Rajasthan High Court of Judicature Rules, 1952 — Rule 378
High Courts16 Feb 1996
Ahmed Ali Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 3315
Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts15 Feb 1996Dismissed
Inder Chand Vs Mukna
Rajasthan High Court · (1996) 1 RLW 577 : (1996) 2 WLC 493 : (1996) 1 WLN 199
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 254
High Courts13 Feb 1996
Shyam Singh Vs State or Rajasthan and Others
Rajasthan High Court · (1996) 1 RLW 608 : (1996) 2 WLC 441 : (1996) 1 WLN 229
High Courts09 Feb 1996Dismissed
State of Rajasthan and Others Vs G.S. Atwal and Co.
Rajasthan High Court · AIR 1996 Raj 170 : (1996) WLC 676
Arbitration Act, 1940 — Section 20, 20(4), 8(1), 8(2)
High Courts09 Feb 1996Dismissed
Babu Lal Vs Chandi Ram
Rajasthan High Court · (1996) 3 RLW 112 : (1996) 1 WLN 599
High Courts08 Feb 1996
Miss. Joshana Jonthan and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 415 : (1996) 1 WLN 233
High Courts07 Feb 1996Allowed
Rao Tularam Rashtriya Unnati Uchch Madh. Vidyalaya Vs Dr. Moijuddin Sidiki and Others
Rajasthan High Court · (1997) 1 ACC 319 : (1998) ACJ 557 : (1996) 1 RLW 572 : (1996) 1 WLN 196
Motor Vehicles Act, 1988 — Section 140
High Courts06 Feb 1996
Gopal Dass Vs Tej Singh
Rajasthan High Court · AIR 1996 Raj 214 : (1997) 1 CivCC 91 : (1996) 1 RLW 323 : (1996) 2 WLC 1 : (1996) 1 WLN 91
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 13, Order 33 Rule 12
High Courts05 Feb 1996Dismissed
Commissioner of Income Tax Vs Prem Kishore Agrawal
Rajasthan High Court · (1997) 93 TAXMAN 246
Income Tax Act, 1961 — Section 145(1), 256(1), 256(2)
High Courts05 Feb 1996Partly Allowed
Laxmi Plastics and Others Vs Bank of Baroda and Others
Rajasthan High Court · AIR 1996 Raj 216 : (1996) 1 RLW 319 : (1996) 1 WLN 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
High Courts02 Feb 1996Dismissed
Asstt. Engineer, Public Health and Engineering Deptt. Vs Imamudeen Khatri and Another
Rajasthan High Court · (1996) 2 WLC 342 : (1996) 1 WLN 80
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 17A, 20
High Courts02 Feb 1996Allowed
Suman Kumari (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 LLJ 990 : (1996) 2 RLW 385 : (1996) 2 WLC 531 : (1996) 1 WLN 209
Constitution of India, 1950 — Article 226