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Rajasthan High Court judgments

44,813 judgments · page 1,685 of 2,241

High Courts29 May 1997Dismissed

Pukhraj Vs Kunji and Others

Rajasthan High Court · (1998) 2 CivCC 360 : (1997) 2 RLW 1054 : (1997) 3 WLC 64 : (1997) 1 WLN 541

Civil Procedure Code, 1908 (CPC) — Section 115, 148, 151, 152Specific Relief Act, 1963 — Section 28
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High Courts29 May 1997

Pukhraj and Another Vs Kunji and Others

Rajasthan High Court · (1997) 2 RLW 1012 : (1997) 3 WLC 267 : (1997) 1 WLN 537

Civil Procedure Code, 1908 (CPC) — Section 152Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 15, 40
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High Courts29 May 1997Dismissed

Smt. Kamla Devi and Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1997 Raj 274 : (1997) 2 RLW 1058 : (1997) 3 WLC 156 : (1997) 1 WLN 580

Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Rajasthan Minor Mineral Concession Rules, 1986 — Rule 1, 19(4), 65
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