High Courts14 Jul 1997
Dayanand Vs Smt. Shanti and Others
Rajasthan High Court · (1997) 2 RLW 1266 : (1997) 3 WLC 417 : (1997) 2 WLN 94
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,684 of 2,241
High Courts11 Jul 1997
DHANRAJ MUNDRA Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1998) 144 CTR 462 : (1998) 96 TAXMAN 165
Income Tax Act, 1961 — Section 256
High Courts11 Jul 1997Allowed
Shiv Dutt Bissa Vs State of Raj. and Others
Rajasthan High Court · (1997) 3 RLW 1447 : (1997) 3 WLC 519 : (1997) 2 WLN 71
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts11 Jul 1997Allowed
Babu Lal Arora Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1410 : (1997) 3 WLC 675 : (1997) 2 WLN 80
Constitution of India, 1950 — Article 14, 16
High Courts10 Jul 1997
Kehar Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) CriLJ 301 : (1997) 2 RLW 1404 : (1997) 3 WLC 395 : (1997) 2 WLN 67
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 67Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 2, 3(1)
High Courts10 Jul 1997Dismissed
Smt. Dariyakanwar Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 133
Criminal Procedure Code, 1973 (CrPC) — Section 174, 438
High Courts10 Jul 1997Allowed
Hanuman Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 32 : (1997) 2 RLW 1422 : (1997) 2 RLW 1422 : (1997) 3 WLC 376 : (1997) 2 WLN 36
Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Prevention of Food Adulteration Act, 1954 — Section 13, 13(2)
High Courts10 Jul 1997Dismissed
Bhanwar Lal Vs Rekha
Rajasthan High Court · (1999) 1 DMC 649
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts10 Jul 1997Allowed
Ramchandra Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1444 : (1997) 2 WLN 190
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 12(1), 15
High Courts09 Jul 1997Dismissed
Ramesh Chandra Parihar Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1457 : (1997) 2 WLN 66
Penal Code, 1860 (IPC) — Section 498A
High Courts09 Jul 1997Allowed
Mangu Ram Vs Puran Mal
Rajasthan High Court · (1998) 1 RLW 526 : (1997) 3 WLC 597 : (1997) 2 WLN 60
Guardians and Wards Act, 1890 — Section 10, 13, 17Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Jul 1997
Hari Singh and Others Vs Lalu Ram
Rajasthan High Court · (1997) 2 RLW 1270 : (1997) 3 WLC 486 : (1997) 2 WLN 25
Evidence Act, 1872 — Section 101, 102, 103, 104, 45Notaries Act, 1952 — Section 8Stamp Act, 1899 — Section 35
High Courts08 Jul 1997
Moti Bai and Others Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 405 : (1998) 2 RCR(Criminal) 12 : (1998) 1 RLW 292
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Jul 1997Dismissed
Mitthu Lal Vs Kundan Lal
Rajasthan High Court · AIR 1998 Raj 159 : (1997) 3 WLC 353
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts05 Jul 1997Dismissed
Jai Kishan Yogi Vs State of Rajasthan
Rajasthan High Court · (1998) WLC 480 : (1997) 2 WLN 92
Constitution of India, 1950 — Article 226
High Courts02 Jul 1997Allowed
State of Rajasthan Vs Chathu Ram
Rajasthan High Court · (1998) 1 ALT(Cri) 21 : (1998) CriLJ 1528 : (1997) 3 RLW 1468 : (1997) 3 RLW 1468 : (1998) 1 WLC 424 : (1997) 2 WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 341, 371, 376
High Courts02 Jul 1997Allowed
Maharaja Shri Umaid Mills Limited, Pali and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 9 : (1998) WLC 30 : (1997) 3 WLC 81
Water (Prevention and Control of Pollution) Act, 1974 — Section 33
High Courts02 Jul 1997Dismissed
Heeralal Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 262 : (1999) 2 RLW 1160 : (1998) WLC 102
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts02 Jul 1997Dismissed
Kishnia and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Juvenile Justice Act, 1986 — Section 26, 3Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Jul 1997Dismissed
D.C.M. Limited Vs Regional Provident Fund Commissioner
Rajasthan High Court · (1998) 79 FLR 913 : (1998) 1 LLJ 979 : (1997) 3 RLW 1995 : (1997) WLC 665 : (1997) 2 WLN 10
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7A