High Courts28 May 1997

Kanti Lal Vs Smt. Shanti Devi and Others

Rajasthan High Court · AIR 1997 Raj 230 : (1998) 1 CivCC 312 : (1997) 2 RLW 1099 : (1998) 3 WLC 490 : (1997) 1 WLN 448

Evidence Act, 1872 — Section 101, 11, 110, 13Limitation Act, 1963 — Article 65Specific Relief Act, 1963 — Section 6
High Courts27 May 1997Dismissed

Brijkumar Sharma Vs State and Others

Rajasthan High Court · (1998) CriLJ 1449

Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 210B, 409Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts23 May 1997Dismissed

Dhan Raj Vs Kishni and Another

Rajasthan High Court · (1998) CriLJ 1312

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482Evidence Act, 1872 — Section 114, 56, 57
High Courts20 May 1997Dismissed

Rakesh Kumar Vs State and Others

Rajasthan High Court · (1998) 1 CivCC 710 : (1997) 2 RLW 1164 : (1997) 3 WLC 126 : (1997) 1 WLN 599

Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3Sales of Goods Act, 1930 — Section 61