High Courts15 May 1997Dismissed
Firm Swaroop Singh Sher Singh Vs Mohan Lal
Rajasthan High Court · AIR 1998 Raj 216 : (1997) 3 RLW 1757 : (1998) 2 WLC 741
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,687 of 2,241
High Courts14 May 1997Dismissed
Samsher Singh Gulla Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 435
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts13 May 1997Dismissed
Shanti Lal Vs Laxminarain and Another
Rajasthan High Court · (1997) 3 RLW 2066 : (1997) 1 WLN 491
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 May 1997Dismissed
Central Arid Zone Research Institute Vs Arid Zone Employees Union and Another
Rajasthan High Court · (1998) 1 LLJ 723 : (1997) 2 RLW 1170 : (1997) 3 WLC 440 : (1997) 1 WLN 613
Industrial Disputes Act, 1947 — Section 2
High Courts12 May 1997Allowed
Dr. Umesh Vashwani Vs Smt. Ratna Vaswani and Others
Rajasthan High Court · AIR 1998 Raj 84 : (1997) 2 WLC 607
Succession Act, 1925 — Section 276, 295
High Courts09 May 1997Dismissed
Commissioner of Income Tax Vs Ganganagar Sugar Mills Ltd.
Rajasthan High Court · (1997) 142 CTR 377 : (1998) 231 ITR 562 : (1997) 94 TAXMAN 439
Income Tax Act, 1961 — Section 256(2)
High Courts08 May 1997
Badri Das and Another Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 3372
Criminal Procedure Code, 1973 (CrPC) — Section 107, 173, 200, 202, 313Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 302
High Courts08 May 1997Dismissed
Gulab Chand Mittal Vs Ram Khiladi and Others
Rajasthan High Court · (1997) 3 RLW 1648 : (1997) 1 WLN 382
Contempt of Courts Act, 1971 — Section 12, 2, 22Penal Code, 1860 (IPC) — Section 332, 353
High Courts07 May 1997Allowed
Tulsi Das Vs Union of India (UOI) and Others
Rajasthan High Court · (1997) 2 RLW 1296 : (1997) 3 WLC 174 : (1997) 1 WLN 531
High Courts06 May 1997Dismissed
Narendra Singh Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1316 : (1997) 1 WLN 523
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 2General Clauses Act, 1897 — Section 8Government of India Act, 1935 — Section 38
High Courts06 May 1997
Kanhiayalal Vs Commissioner of Income Tax
Rajasthan High Court · (1998) 144 CTR 481 : (1998) 234 ITR 566
Income Tax Act, 1961 — Section 132(5), 256(2), 69
High Courts06 May 1997Dismissed
Abu Bakra Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 154
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 209, 302, 320
High Courts02 May 1997
Bakhtawar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2752
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 439, 439(1), 482Penal Code, 1860 (IPC) — Section 120
High Courts02 May 1997Allowed
Kundan Singh Vs District Judge
Rajasthan High Court · (1997) 2 CivCC 615 : (1997) 4 RCR(Civil) 160 : (1997) 2 RLW 1323
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 May 1997Allowed
Smt. Jeevani Bano Vs Smt. Asha Arora and Others
Rajasthan High Court · AIR 1997 Raj 261 : (1997) 2 RLW 968 : (1997) 3 WLC 111
Civil Procedure Code, 1908 (CPC) — Section 21Rajasthan Municipalities Act, 1959 — Section 40
High Courts30 Apr 1997Allowed
Sohan Raj Surana Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1181 : (1997) 3 WLC 347 : (1997) 1 WLN 591
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 409
High Courts30 Apr 1997
Mahaveer Enterprises Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 244 ITR 789
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 2, 2(1A), 45
High Courts30 Apr 1997
MAHAVEER ENTERPRISES Vs UNION OF INDIA and Others
Rajasthan High Court · (1997) 143 CTR 252
Constitution of India, 1950 — Article 14, 246, 366Income Tax Act, 1961 — Section 10, 139, 2, 273, 45Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7
High Courts29 Apr 1997Dismissed
Kshetriya Samyukt Vikas Parishad Samiti and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 1 RLW 462 : (1998) 1 WLC 579 : (1997) 1 WLN 562
Constitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 10, 11, 11A, 12, 17
High Courts26 Apr 1997
Rajasthan Financial Corporation Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 889 : (1997) 1 WLN 610
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 341, 379State Financial Corporations Act, 1951 — Section 29