High Courts24 Jul 1997
Hanuman Sant and Others Vs Madan Lal and Others
Rajasthan High Court · (1998) ACJ 918
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,683 of 2,241
High Courts24 Jul 1997
The State of Rajasthan and Others Vs Khumana Ram and Others
Rajasthan High Court · (1997) 2 WLN 115
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 14, 5
High Courts23 Jul 1997
United India Insurance Co. Ltd. Vs Sirajuddin and Others
Rajasthan High Court · (1999) ACJ 895 : (1998) WLC 523
High Courts23 Jul 1997
Sanjay Phophaliya Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 96 : (1997) 2 RLW 1279 : (1997) 3 WLC 431 : (1997) 2 WLN 112
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 188Rajasthan Municipalities Act, 1959 — Section 208, 229, 98
High Courts23 Jul 1997Dismissed
Smt. Narbada Vs Sita Ram
Rajasthan High Court · AIR 1998 Raj 113
Guardians and Wards Act, 1890 — Section 25
High Courts22 Jul 1997Dismissed
Juwaharilal Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 WLN 105
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Penal Code, 1860 (IPC) — Section 379
High Courts22 Jul 1997
Commissioner of Gift-tax Vs Inder Singh Rajput
Rajasthan High Court · (1998) 233 ITR 660 : (1997) 3 RLW 1965 : (1998) 1 WLC 274 : (1997) 2 WLN 87
Gift Tax Act, 1958 — Section 2, 4
High Courts22 Jul 1997Allowed
Bhim Raj and Others Vs Board of Revenue and Others
Rajasthan High Court · (1997) 2 RLW 1287 : (1997) 3 WLC 622 : (1997) 2 WLN 110
High Courts22 Jul 1997Allowed
Daya Ram Bengali Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 844 : (1997) 3 RLW 2024 : (1997) 2 WLN 107
Constitution of India, 1950 — Article 14, 16
High Courts21 Jul 1997Dismissed
Sampat Raj Pareek Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1999) 3 LLJ 851 : (1998) 1 WLC 510
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts21 Jul 1997Dismissed
Prakash Chandra Vs Bhajan Singh
Rajasthan High Court · (1997) 2 RLW 1257 : (1997) 3 WLC 501 : (1997) 2 WLN 15
Transfer of Property Act, 1882 — Section 108
High Courts17 Jul 1997Allowed
Harnek Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 299 : (1998) 3 RCR(Criminal) 125
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(2), 50, 8
High Courts16 Jul 1997Allowed
Mahaveer Vs State of Rajasthan and Another
Rajasthan High Court · (1998) CriLJ 27
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 397, 401Penal Code, 1860 (IPC) — Section 323, 504
High Courts16 Jul 1997Allowed
Shounath Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 169
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 29, 50, 8
High Courts15 Jul 1997Allowed
Narayan Das Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 29
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 379, 411
High Courts15 Jul 1997Dismissed
Dr. S.D. Khetani Vs Heer Singh
Rajasthan High Court · (1997) 2 RLW 1415 : (1997) 3 WLC 463 : (1997) 2 WLN 98
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 482Evidence Act, 1872 — Section 114, 8
High Courts15 Jul 1997
Sumat Kumar Jain and Others Vs Pramod Kumar Agrawal and Another
Rajasthan High Court · (1998) 3 RLW 1661 : (1997) 2 WLN 85
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 Jul 1997Allowed
Abdul Wahid Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1254 : (1997) 3 WLC 405 : (1997) 2 WLN 90
Penal Code, 1860 (IPC) — Section 302, 384, 511
High Courts14 Jul 1997Dismissed
R.S.R.T.C. Vs Smt. Narayani and Others
Rajasthan High Court · (1997) 2 RLW 1282 : (1997) 3 WLC 386 : (1997) 2 WLN 95
High Courts14 Jul 1997Allowed
State of Rajasthan and Others Vs Jawahar Lal
Rajasthan High Court · (1997) 2 WLN 97