High Courts04 Aug 1997
Commissioner of Income Tax Vs Pushpa Raj Mehta
Rajasthan High Court · (1998) 145 CTR 452 : (1999) 237 ITR 638
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,681 of 2,241
High Courts04 Aug 1997Allowed
Raheem Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 1151 : (1998) 1 WLC 16 : (1997) 2 WLN 295
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307
High Courts04 Aug 1997Allowed
Ramjilal and Others Vs Smt. Geeta Devi and Others
Rajasthan High Court · (1997) 3 RLW 2027 : (1997) 2 WLN 131
Evidence Act, 1872 — Section 90
High Courts04 Aug 1997
Narsing Das and Others Vs The State of Rajasthan
Rajasthan High Court · (1997) 4 RCR(Criminal) 531 : (1997) 2 RLW 1374 : (1997) 2 WLN 126
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 463, 471, 475Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts04 Aug 1997Dismissed
Manohar Vs The State of Rajasthan
Rajasthan High Court · (1997) 4 RCR(Criminal) 562 : (1997) 3 RLW 1523 : (1998) 1 WLC 180 : (1997) 2 WLN 123
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 302, 304B, 307, 326
High Courts01 Aug 1997Allowed
Jhabarmal Vs Rajasthan Housing Board and Another
Rajasthan High Court · (1999) 1 ACC 240 : AIR 1998 Raj 254 : (1998) 2 RLW 856 : (1997) 2 WLN 391
Civil Procedure Code, 1908 (CPC) — Section 34Rajasthan Housing Board Act, 1970 — Section 28
High Courts01 Aug 1997Allowed
Rajasthan Public Service Commission Vs Ramesh Chandra Pilwal
Rajasthan High Court · (1997) 2 RLW 1348 : (1998) WLC 189 : (1997) 2 WLN 232
Constitution of India, 1950 — Article 14, 315, 316, 317, 319
High Courts01 Aug 1997Dismissed
Suresh Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 601 : (1997) 4 RCR(Criminal) 612 : (1997) 3 RLW 1535 : (1998) 2 WLC 291 : (1997) 2 WLN 202
Criminal Procedure Code, 1973 (CrPC) — Section 155(4), 156(3), 173(2), 198, 198(1)Penal Code, 1860 (IPC) — Section 109, 120B, 494, 498A
High Courts01 Aug 1997
Rajendra Singh and Another Vs Smt. Asha Mehta
Rajasthan High Court · (1998) 2 WLC 518 : (1997) 2 WLN 192
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 176, 189, 190Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Aug 1997Dismissed
Makhan Singh Vs Smt. Bant Kaur
Rajasthan High Court · (1997) 3 RLW 1658 : (1998) 1 WLC 378 : (1997) 2 WLN 195
Criminal Procedure Code, 1973 (CrPC) — Section 125, 432, 482Penal Code, 1860 (IPC) — Section 496, 498A
High Courts01 Aug 1997Dismissed
Ram Prasad Vs Hari Narain and Others
Rajasthan High Court · AIR 1998 Raj 185 : (1998) 3 CivCC 539 : (1997) 3 WLC 631 : (1997) 2 WLN 393
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Evidence Act, 1872 — Section 118Powers of Attorney Act, 1882 — Section 2
High Courts01 Aug 1997Dismissed
Dayal Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 567 : (1997) 3 RLW 1504 : (1998) 1 WLC 109 : (1997) 2 WLN 206
Criminal Procedure Code, 1973 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 302Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Aug 1997Allowed
Krishi Upaj Mandi Samiti, Chittorgarh Vs Mahaveer Oil Mill, Chittorgarh and Others
Rajasthan High Court · AIR 1998 Raj 5 : (1997) 3 RLW 1507 : (1997) 3 WLC 199 : (1997) 2 WLN 185
Constitution of India, 1950 — Article 226Rajasthan Agricultural Produce Markets Act, 1961 — Section 14Rajasthan Agricultural Produce Markets Rules, 1963 — Rule 64
High Courts31 Jul 1997Dismissed
Jaldai Shramik Kalyan Sangh Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 LLJ 161 : (1997) 3 RLW 1603
Constitution of India, 1950 — Article 226
High Courts30 Jul 1997
Shahbuddin Gouri Vs Fazal Khan
Rajasthan High Court · (1997) 3 RLW 2047 : (1997) 2 WLN 182
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Jul 1997Dismissed
Abdul Rashid Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 26 : (1997) 2 RLW 1382 : (1997) 3 WLC 477 : (1997) 2 WLN 183
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Official Secrets Act, 1923 — Section 13(3)Penal Code, 1860 (IPC) — Section 124A, 153A
High Courts29 Jul 1997Dismissed
Khuman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1367 : (1997) 3 WLC 258 : (1997) 2 WLN 153
Constitution of India, 1950 — Article 14, 21, 226
High Courts29 Jul 1997Dismissed
Ramesh Chandra Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 662 : (1997) 4 RCR(Criminal) 305 : (1997) 2 RLW 1289 : (1997) 3 WLC 516 : (1997) 2 WLN 172
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts29 Jul 1997Dismissed
Jagdish and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 DMC 619 : (1997) 1 WLC 437
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 181(4), 220Penal Code, 1860 (IPC) — Section 406, 498A
High Courts29 Jul 1997Allowed
Man Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1484 : (1997) 3 WLC 584 : (1997) WLC 609 : (1997) 2 WLN 177
Constitution of India, 1950 — Article 12, 311Penal Code, 1860 (IPC) — Section 342, 354, 366A, 376