High Courts12 Aug 1997Dismissed
Girdhari Lal and Another Vs The State of Rajasthan
Rajasthan High Court · (1997) 3 RLW 1885 : (1997) 2 WLN 256
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Factories Act, 1948 — Section 106, 92
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,680 of 2,241
High Courts12 Aug 1997Dismissed
Smt. Tara Devi Vs Smt. Sudesh Chaudhary
Rajasthan High Court · AIR 1998 Raj 59 : (1997) 3 RLW 1948 : (1998) 1 WLC 186 : (1997) 2 WLN 324
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114, 32, 35
High Courts12 Aug 1997Allowed
Deo Kishan Vs U.I.T., Bikaner and Another
Rajasthan High Court · AIR 1998 Raj 193
Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 — Rule 20, 26Rajasthan Urban Improvement Trust Act, 1959 — Section 74
High Courts11 Aug 1997Dismissed
Dr. Ramlal Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 1384 : (1998) 1 WLC 738 : (1997) 2 WLN 255
Constitution of India, 1950 — Article 226
High Courts11 Aug 1997Allowed
Kishan Singh and Others Vs Peerulal
Rajasthan High Court · (1997) 2 RLW 1396 : (1998) 1 WLC 123 : (1997) 2 WLN 253
Criminal Procedure Code, 1973 (CrPC) — Section 155, 197, 294Customs Act, 1962 — Section 108, 155Penal Code, 1860 (IPC) — Section 219, 327, 330, 342, 384
High Courts11 Aug 1997Dismissed
Jagraj Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1387 : (1998) 2 WLC 534 : (1997) 2 WLN 221
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482
High Courts11 Aug 1997Dismissed
Kishorilal Mathur Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1390 : (1997) 2 WLN 225
Constitution of India, 1950 — Article 226
High Courts08 Aug 1997Dismissed
Bhagwan Lal Vs State of Rajasthan
Rajasthan High Court · (1998) 1 RCR(Criminal) 4 : (1997) 3 RLW 1564 : (1998) 1 WLC 227 : (1997) 2 WLN 223
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 21, 22, 25, 29Penal Code, 1860 (IPC) — Section 396
High Courts08 Aug 1997
RAJASTHAN MINING and ENGINEERING (P) LTD. and Others Vs COMMISSIONER OF INCOME TAX and Others
Rajasthan High Court · (1997) 142 CTR 329
Income Tax Act, 1961 — Section 127
High Courts08 Aug 1997
Rajasthan Mining and Engineering (P.) Ltd. and Others Vs Commissioner of Income Tax and Others
Rajasthan High Court · (2000) 244 ITR 727
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127
High Courts08 Aug 1997
Rajasthan Mining and Engg. (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1998) 98 TAXMAN 197
Income Tax Act, 1961 — Section 127, 127(1)
High Courts08 Aug 1997Dismissed
Thar Cements Ltd. and Another Vs R.S.E.B. and Another
Rajasthan High Court · (1998) 2 RLW 901 : (1997) 3 WLC 497 : (1997) 2 WLN 210
Constitution of India, 1950 — Article 14
High Courts08 Aug 1997Dismissed
Gad Singh and Others Vs Phool Chand and Another
Rajasthan High Court · (1997) 3 RLW 2044 : (1997) 2 WLN 209
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Aug 1997Dismissed
Dhanpat Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 619
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts07 Aug 1997Dismissed
Mohammad Aamin and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1998) CriLJ 603 : (1998) 3 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397(3), 482Penal Code, 1860 (IPC) — Section 218, 219, 420Rajasthan Municipalities Act, 1959 — Section 87
High Courts06 Aug 1997Dismissed
Ugam Singh Vs State and Others
Rajasthan High Court · (1997) 3 RLW 1517 : (1998) 1 WLC 710 : (1997) 2 WLN 312
Constitution of India, 1950 — Article 141, 226
High Courts06 Aug 1997
Ram Gopal Vs State of Raj. and Another
Rajasthan High Court · (1998) 1 RCR(Criminal) 268 : (1997) 3 RLW 1887 : (1998) 2 WLC 484 : (1997) WLC 641 : (1997) 2 WLN 134
Criminal Procedure Code, 1973 (CrPC) — Section 257, 482
High Courts04 Aug 1997Dismissed
State of Rajasthan and Others Vs Umesh Jangid
Rajasthan High Court · (1997) 3 RLW 1621 : (1997) 2 WLN 197
High Courts04 Aug 1997Dismissed
Ramavtar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1511 : (1998) 1 WLC 351 : (1997) 2 WLN 136
Constitution of India, 1950 — Article 226, 301, 304, 32Motor Vehicles Act, 1988 — Section 88
High Courts04 Aug 1997Dismissed
Panna Lal Vs S.B.S. Automobiles
Rajasthan High Court · (1997) 2 RLW 1330 : (1998) 1 WLC 220 : (1997) 2 WLN 144
Civil Procedure Code, 1908 (CPC) — Section 38, 39, 51Criminal Procedure Code, 1973 (CrPC) — Section 115, 38, 39, 42, 51