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Rajasthan High Court judgments

44,813 judgments · page 1,678 of 2,241

High Courts05 Sept 1997Dismissed

Rashid Vs State of Raj. and Others

Rajasthan High Court · (1997) 2 WLN 424

Constitution of India, 1950 — Article 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 110General Clauses Act, 1897 — Section 21
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High Courts03 Sept 1997Dismissed

Niyazuddin Vs State of Rajasthan and Another

Rajasthan High Court · (1998) 2 RLW 1178 : (1997) 3 WLC 589 : (1997) 2 WLN 406

Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 473Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Mines Act, 1952 — Section 66, 79
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High Courts03 Sept 1997Allowed

Madanlal Vs State of Rajasthan and Others

Rajasthan High Court · (1998) CriLJ 597 : (1997) 3 RLW 1664 : (1997) 2 WLN 301

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 200, 203, 204, 210Penal Code, 1860 (IPC) — Section 34, 366, 376
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High Courts02 Sept 1997

Velji Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 970

Criminal Procedure Code, 1973 (CrPC) — Section 360, 397Essential Commodities Act, 1955 — Section 2, 2(1), 2(2), 2(2A), 3Rajasthan Edible Oils and Oilseeds Dealers Licensing (Amendment) Order, 1978 — Section 1
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High Courts02 Sept 1997Allowed

Cheeku Singh Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 950 : (1997) 3 RLW 1661 : (1998) 2 WLC 158 : (1997) 2 WLN 421

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 465, 482
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High Courts29 Aug 1997

State of Raj. Vs Laldeen and Others

Rajasthan High Court · (1997) 3 RLW 1840 : (1997) 2 WLN 396

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
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