High Courts17 Sept 1997Allowed
Ishwar Lal Bhagat Ram and Others Vs Asulal and Another
Rajasthan High Court · (1997) 3 RLW 1894 : (1998) 1 WLC 305 : (1997) 2 WLN 276
Civil Procedure Code, 1908 (CPC) — Section 100, 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,677 of 2,241
High Courts17 Sept 1997Dismissed
Chiranjee Lal Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1251 : (1998) 1 WLC 560 : (1997) 2 WLN 484
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 468Essential Commodities Act, 1955 — Section 3, 7, 8, 9
High Courts16 Sept 1997Dismissed
Anil Mahatma Vs Sunil Mehta
Rajasthan High Court · (1998) 3 CivCC 159 : (1997) 3 RLW 1773 : (1998) 1 WLC 106 : (1998) 1 WLN 533
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10
High Courts16 Sept 1997
Rukma Devi and Others Vs Ramavtar and Others
Rajasthan High Court · (1998) ACJ 1203
High Courts16 Sept 1997Allowed
Deepak Gupta Vs Santosh Kumar Jain and Others
Rajasthan High Court · (1998) 1 RLW 549 : (1998) 1 WLC 433 : (1997) 2 WLN 468
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Sept 1997
Rukma Devi and Others Vs Ramavtar and Others
Rajasthan High Court · (2000) 1 ACC 73
High Courts12 Sept 1997Allowed
Renu Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1998) WLC 297 : (1997) 2 WLN 438
Constitution of India, 1950 — Article 14, 16Hindu Marriage Act, 1955 — Section 13, 13B, 23
High Courts12 Sept 1997Dismissed
Bhanwar Lal Vs Champa (Mst.)
Rajasthan High Court · (1999) 1 DMC 264 : (1998) 1 RLW 159
Hindu Marriage Act, 1955 — Section 24
High Courts12 Sept 1997Allowed
Ratan Lal Vs Rajasthan Housing Board and Others
Rajasthan High Court · AIR 1998 Raj 154 : (1997) 3 RLW 2005 : (1997) 2 WLN 531
Rajasthan Housing Board Act, 1970 — Section 28
High Courts11 Sept 1997Dismissed
Chaitanya Singh Vs Maharishi Dayanand Saraswati University and Others
Rajasthan High Court · AIR 1998 Raj 129 : (1998) 2 RLW 1164 : (1997) 3 WLC 758 : (1997) 2 WLN 464
Constitution of India, 1950 — Article 226
High Courts11 Sept 1997Allowed
Kulwant Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 745 : (1998) WLC 264
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(2), 50, 8
High Courts11 Sept 1997Dismissed
Dr. Jagdish Saini Vs University of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 349 : (1998) 3 WLC 740
Constitution of India, 1950 — Article 226
High Courts11 Sept 1997Allowed
Moti Lal Sharma Vs University of Rajasthan and Another
Rajasthan High Court · (1998) 2 LLJ 1021 : (1998) 1 WLC 441
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 10
High Courts10 Sept 1997
Gajanand Mishra 'Manav' Vs The Union of India (UOI) and Others
Rajasthan High Court · (1998) 2 RLW 838 : (1997) 3 WLC 740 : (1997) 2 WLN 454
Constitution of India, 1950 — Article 14, 19, 21, 226, 300A
High Courts09 Sept 1997Dismissed
Deenbandhu Parmar Vs Rajasthan State Mineral Development Corporation Ltd. and Another
Rajasthan High Court · (1998) 2 RLW 710 : (1998) 2 WLC 246 : (1997) 2 WLN 528
Rajasthan State Mineral Development Corporation (Recruitment and Promotion) Rules, 1980 — Rule 13
High Courts09 Sept 1997Allowed
Babu Bhai and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 565
Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Public Gambling Ordinance, 1949 — Section 12, 13
High Courts09 Sept 1997Dismissed
Anop Singh Ratnu and Others Vs Maharshi Dayanand Saraswati University, Ajmer
Rajasthan High Court · AIR 1998 Raj 54 : (1997) 3 RLW 1742 : (1998) 1 WLC 370 : (1997) 2 WLN 441
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115National Council for Teacher Education Act, 1993 — Section 12, 17(4)
High Courts09 Sept 1997Dismissed
Shri Niwas Jhanwar Vs Jethmal and Others
Rajasthan High Court · AIR 1998 Raj 77 : (1998) WLC 41
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 46, 53, 55
High Courts09 Sept 1997
Sudha Devi and Others Vs Rajasthan State Road Trans. Corpn.
Rajasthan High Court · (1998) ACJ 941
High Courts09 Sept 1997Dismissed
United India Insurance Company Limited Vs Smt. Ladhu Devi and Others
Rajasthan High Court · (1998) ACJ 1411 : AIR 1998 Raj 49 : (1998) 2 CivCC 31 : (1997) 3 RLW 1865 : (1998) 1 WLC 58 : (1997) 2 WLN 447
Motor Vehicles Act, 1939 — Section 95