High Courts24 Oct 1997Dismissed
Mohan Lal Vs Rakesh Meghwal and Others
Rajasthan High Court · (1998) 1 WLN 389
Constitution of India, 1950 — Article 141, 142Representation of the People Act, 1951 — Section 100, 3, 30, 32, 33
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,675 of 2,241
High Courts23 Oct 1997
Madan Mohan and Another Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1225 : (1998) 1 WLC 690 : (1997) 2 WLN 545
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 323, 438Penal Code, 1860 (IPC) — Section 323, 376, 451, 511
High Courts23 Oct 1997
Hastimal Lodha Vs Shakuntala Kumari and Others
Rajasthan High Court · (1999) ACJ 790
High Courts23 Oct 1997Dismissed
Miss Monika Jain Vs The State of Rajasthan
Rajasthan High Court · (1998) 1 RLW 71 : (1998) 1 WLC 301 : (1997) 2 WLN 561
High Courts23 Oct 1997Dismissed
Oriental Insurance Co. Ltd. Vs Sunita Dhanda and Others
Rajasthan High Court · (1999) ACJ 916
High Courts22 Oct 1997Dismissed
D.R. Kalla and Others Vs The State of Rajasthan
Rajasthan High Court · (1998) 2 WLC 169 : (1997) 2 WLN 550
Constitution of India, 1950 — Article 311
High Courts21 Oct 1997Dismissed
Prahlad Cheepa Vs Smt. Jamni
Rajasthan High Court · (1998) 3 WLC 218 : (1997) 2 WLN 548
Criminal Procedure Code, 1973 (CrPC) — Section 399, 482
High Courts20 Oct 1997Allowed
Shyam Sunder and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 2 WLN 549
Penal Code, 1860 (IPC) — Section 323
High Courts20 Oct 1997Allowed
Kailash Nath @ Tahalnath Vs State of Rajasthan
Rajasthan High Court · (1998) 4 RCR(Criminal) 83 : (1998) 2 RLW 1123 : (1998) 1 WLC 766 : (1997) 2 WLN 543
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 308, 439, 482Penal Code, 1860 (IPC) — Section 120B, 147, 149, 201, 302
High Courts20 Oct 1997
RATAN CHAND LODHA Vs INCOME TAX OFFICER and Another
Rajasthan High Court · (1998) 144 CTR 1
Criminal Procedure Code, 1973 (CrPC) — Section 245, 397, 401, 482Income Tax Act, 1961 — Section 271, 276, 277
High Courts20 Oct 1997
MADAN LAL and Others Vs INCOME TAX OFFICER.
Rajasthan High Court · (1998) 144 CTR 57 : (1998) 3 WLC 700
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 201, 221, 245, 313, 482Income Tax Act, 1961 — Section 194A, 256, 271, 276, 276B
High Courts20 Oct 1997Dismissed
Naresh Chandra Shukla Vs R.P.S.C. and Another
Rajasthan High Court · (1998) 2 RLW 1339 : (1998) 3 WLC 87 : (1997) 2 WLN 554
Constitution of India, 1950 — Article 226
High Courts20 Oct 1997
Mangu @ Mangilal Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 1177 : (1998) 1 WLC 376 : (1997) 2 WLN 541
High Courts17 Oct 1997Allowed
Meena Goyal Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 2 RLW 737 : (1998) 1 WLC 366 : (1997) 2 WLN 523
Criminal Procedure Code, 1973 (CrPC) — Section 167, 438, 439Penal Code, 1860 (IPC) — Section 395, 435, 436, 452Prevention of Corruption Act, 1988 — Section 13
High Courts16 Oct 1997
Poonam Chand Vs Smt. Manju
Rajasthan High Court · (1998) WLC 386 : (1998) 1 WLN 536
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 12, 17, 25Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts16 Oct 1997Dismissed
Ganpat Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 2614 : (1998) 2 RLW 884 : (1998) 1 WLC 315
Constitution of India, 1950 — Article 21, 227Criminal Procedure Code, 1973 (CrPC) — Section 309, 311, 482Penal Code, 1860 (IPC) — Section 302, 307, 323, 325
High Courts15 Oct 1997
Union of India (UOI) Vs Soram Bai and Others
Rajasthan High Court · (1998) 1 ACC 529
Evidence Act, 1872 — Section 114Railways Act, 1989 — Section 123, 68
High Courts15 Oct 1997Dismissed
Sohan Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 2618
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 366, 368, 373, 376
High Courts14 Oct 1997Dismissed
Nirmal Kumar and Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1998 Raj 189 : (1997) 3 RLW 2086 : (1998) 2 WLC 141 : (1997) 2 WLN 519
Motor Vehicles Act, 1988 — Section 88(5)
High Courts13 Oct 1997
Jagdish Chandra Ozha Vs The State of Rajasthan
Rajasthan High Court · (1997) 3 RLW 2091 : (1998) 3 WLC 381 : (1997) 2 WLN 247
Constitution of India, 1950 — Article 14, 226