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Rajasthan High Court judgments

44,813 judgments · page 1,674 of 2,241

High Courts07 Nov 1997

Rakesh and Another Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 1434 : (1998) 2 RLW 1288 : (1998) 2 RLW 1288 : (1998) 3 WLC 536

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 114, 118, 35Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
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High Courts06 Nov 1997Allowed

Kana Ram Vs State of Rajasthan

Rajasthan High Court · (1998) 2 RLW 1374 : (1998) 1 WLC 654 : (1997) 2 WLN 607

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326
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High Courts05 Nov 1997Dismissed

Shankar Singh Vs State of Rajasthan and Another

Rajasthan High Court · (1998) 2 RLW 1213 : (1998) 1 WLC 730 : (1997) 2 WLN 600

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Penal Code, 1860 (IPC) — Section 323, 504
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High Courts03 Nov 1997Dismissed

Pawan Kumar Vs Shakuntala

Rajasthan High Court · (1998) 2 RLW 798 : (1997) 2 WLN 567

Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
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