High Courts08 Dec 1997
Panchoo Lal Sharma Vs State
Rajasthan High Court · (1999) 1 RLW 646 : (1998) 3 WLC 670 : (1997) 2 WLN 684
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,672 of 2,241
High Courts05 Dec 1997Allowed
National Insurance Company and Others Vs Kamal Prakash Rohila
Rajasthan High Court · (1998) 2 WLC 66 : (1998) 1 WLN 458
Constitution of India, 1950 — Article 14, 39
High Courts05 Dec 1997
Mamraj (dead) through Premshanker, (Legal Representative) Vs The State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 794 : (1998) 2 WLC 433 : (1998) 1 WLN 453
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(1)
High Courts04 Dec 1997Allowed
Mukna Ram and Others Vs The State and Another
Rajasthan High Court · (1998) CriLJ 1882 : (1998) 2 WLC 213 : (1998) 1 WLN 550
Criminal Procedure Code, 1973 (CrPC) — Section 236, 237, 242, 249, 403(1)Railway Property (Unlawful Possession) Act, 1966 — Section 3, 5
High Courts04 Dec 1997
Balkar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1998) 2 RLW 813 : (1998) 3 WLC 472 : (1998) 1 WLN 450
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 238, 239, 240
High Courts03 Dec 1997Dismissed
Rajendra Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1998 Raj 165 : (1998) 1 RLW 689 : (1998) 1 WLC 277
Wild Life (Protection) Act, 1972 — Section 49B
High Courts03 Dec 1997
Smt. Padmja Sharma Vs Ratan Lal Sharma
Rajasthan High Court · (1998) 2 DMC 474
Hindu Marriage Act, 1955 — Section 26
High Courts03 Dec 1997Dismissed
Managar, Bijainagar Kriya Vikriya Sahkari Samiti Ltd. Vs The Judge, Labour Court and Another
Rajasthan High Court · (1998) 2 RLW 1111 : (1998) 1 WLN 548
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Dec 1997Allowed
Gheesu Lal Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4119 : (1998) 1 RLW 484 : (1998) 1 WLN 555
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 195, 195(1), 340Penal Code, 1860 (IPC) — Section 211, 34, 380, 427, 457
High Courts02 Dec 1997Dismissed
Commissioner of Income Tax Vs Bindal Jewellers
Rajasthan High Court · (2002) 257 ITR 777
Income Tax Act, 1961 — Section 256(2)
High Courts02 Dec 1997Dismissed
Smt. Mehar Devi and Another Vs State of Rajasthan
Rajasthan High Court · (1999) 1 RLW 648 : (1998) 3 WLC 305 : (1997) 2 WLN 686
Criminal Procedure Code, 1973 (CrPC) — Section 155, 198Penal Code, 1860 (IPC) — Section 120B, 420, 493, 494, 495
High Courts01 Dec 1997Dismissed
Smt. Maha Devi Vs Ravi Kumar and Others
Rajasthan High Court · AIR 1998 Raj 274 : (1998) 2 RLW 771 : (1998) 2 WLC 39
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(7)
High Courts26 Nov 1997
Balu Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 2420 : (1998) 2 RLW 1145 : (1998) 3 WLC 621
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 251, 309, 326(3), 482, 483Prevention of Food Adulteration Act, 1954 — Section 16, 16A, 7
High Courts26 Nov 1997
Sanwal Ram and Another Vs Mustaq Ahmad and Others
Rajasthan High Court · (1999) ACJ 1001
High Courts25 Nov 1997Dismissed
Mohan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3258 : (1998) 3 RCR(Criminal) 263 : (1998) 1 RLW 456 : (1998) 3 WLC 414
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 439, 45, 57Penal Code, 1860 (IPC) — Section 166, 306, 330, 34, 342
High Courts24 Nov 1997
Smt. Sunita Gupta and Others Vs Bhairu Lal and Others
Rajasthan High Court · (1998) WLC 217 : (1998) 1 WLN 501
High Courts24 Nov 1997
Parveen Kumar and Others Vs State and Another
Rajasthan High Court · (1998) CriLJ 1693 : (1997) 1 WLC 181
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Penal Code, 1860 (IPC) — Section 405, 406, 490A, 498A
High Courts21 Nov 1997Dismissed
Duli Chand Jain Vs Rajendra Prasad
Rajasthan High Court · (1998) 1 RLW 512 : (1998) 1 WLC 461 : (1998) 1 WLN 554
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Nov 1997
Yogendra Kumar Durlabhji Vs Commissioner of Income Tax and Another
Rajasthan High Court · (1999) 237 ITR 405
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 139(8), 215, 217, 271(1)
High Courts21 Nov 1997
YOGENDRA KUMAR DURLABHJI Vs COMMISSIONER OF INCOME TAX and Another
Rajasthan High Court · (1998) 146 CTR 470
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 11, 12A, 139, 143, 148