High Courts28 Aug 1997Allowed
Kalu Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 WLN 258
Constitution of India, 1950 — Article 11, 12, 14, 372
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,679 of 2,241
High Courts27 Aug 1997
Harbans Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1998) CriLJ 433 : (1997) 3 RLW 2041 : (1997) 3 RLW 2041
Constitution of India, 1950 — Article 19, 21, 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 197, 465, 482Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts26 Aug 1997Dismissed
Ganpat Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 716 : (1998) 3 RCR(Criminal) 19 : (1997) 3 RLW 1873 : (1998) 3 WLC 614
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 12, 4
High Courts26 Aug 1997Dismissed
Vagata and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1998) CriLJ 902
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 323, 498A
High Courts26 Aug 1997Allowed
Subash Chand Jain and Another Vs SBBJ and Another
Rajasthan High Court · AIR 1998 Raj 345
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31(1)
High Courts21 Aug 1997
Commissioner of Income Tax Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 234 ITR 637 : (1998) 100 TAXMAN 388
Income Tax Act, 1961 — Section 158BE
High Courts21 Aug 1997
COMMISSIONER OF INCOME TAX Vs STATE OF RAJASTHAN and Others
Rajasthan High Court · (1998) 144 CTR 340
Criminal Procedure Code, 1973 (CrPC) — Section 102, 482Income Tax Act, 1961 — Section 132A, 158BC, 158BE
High Courts20 Aug 1997Dismissed
Smt. Santosh Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) CriLJ 612 : (1997) 3 RLW 1576 : (1997) 3 RLW 1576 : (1998) 1 WLC 90 : (1997) 2 WLN 375
Constitution of India, 1950 — Article 14, 161, 20(1), 21, 72Criminal Procedure Code, 1973 (CrPC) — Section 389, 432, 433, 433A, 438Narcotic Drugs and Psychotropic Substances (Amendment) Act, 1988 — Section 32A
High Courts20 Aug 1997Allowed
Kalu Chand Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 33 : (1997) 3 RLW 1567 : (1998) 1 WLC 494
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 115Rajasthan Municipalities Act, 1959 — Section 80, 80(2)
High Courts19 Aug 1997Dismissed
Sanwarmal Pansari Vs Churu Wholesale Upbhokta Sahkari Bhandar Ltd. and Another
Rajasthan High Court · (1998) 2 LLJ 1198 : (1997) 3 RLW 1526 : (1998) 1 WLC 692 : (1997) 2 WLN 385
Constitution of India, 1950 — Article 12
High Courts13 Aug 1997
Laxmi Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RLW 1386 : (1998) 2 WLC 58 : (1997) 2 WLN 291
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 120, 120B, 403, 408, 420
High Courts13 Aug 1997
Ram Prasad Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1491 : (1998) 2 WLC 401 : (1997) 2 WLN 272
High Courts13 Aug 1997Allowed
N.L. Jogi Vs Union of India (UOI) and Others
Rajasthan High Court · (1997) 3 RLW 1494 : (1998) 1 WLC 476 : (1997) 2 WLN 269
High Courts13 Aug 1997Allowed
Smt. Karttyani Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 WLN 361
Constitution of India, 1950 — Article 14, 148, 309, 39, 41
High Courts13 Aug 1997
Raj Bahadur Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 3 RLW 1656 : (1997) 2 WLN 288
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 482Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 427
High Courts13 Aug 1997Allowed
Kewal Kishan Talwar Vs State of Rajasthan and Others
Rajasthan High Court · (1999) 3 LLJ 523 : (1997) 3 RLW 1590 : (1998) 1 WLC 383 : (1997) 2 WLN 343
Constitution of India, 1950 — Article 226
High Courts13 Aug 1997Dismissed
Gopal Lal Vs Nagu Lal and Others
Rajasthan High Court · (1998) 3 CivCC 481 : (1997) 3 RLW 1884 : (1998) 1 WLC 679 : (1997) 2 WLN 290
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Evidence Act, 1872 — Section 114
High Courts13 Aug 1997
General Secretary Hindustan Zinc Majdoor Union Vs Hindustan Zinc Ltd. and Others
Rajasthan High Court · (1997) 3 RLW 1552 : (1998) 3 WLC 50 : (1997) 2 WLN 318
High Courts12 Aug 1997Dismissed
Kailash Talkies Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1998 Raj 1
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 18Rajasthan Entertainments and Advertisements Tax Rules, 1957 — Rule 29
High Courts12 Aug 1997Dismissed
Sujan Singh Vs R.S.R.T.C. and Others
Rajasthan High Court · (1999) 3 LLJ 612 : (1997) 3 RLW 1586 : (1998) 1 WLC 294 : (1997) 2 WLN 283
Constitution of India, 1950 — Article 20(3)