High Courts12 Jul 2000Dismissed
Mahaveer Raj Bhansali Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 3 WLN 627
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,609 of 2,241
High Courts12 Jul 2000Allowed
Smt. Kamlesh Kumari Vs State and Others
Rajasthan High Court · (2000) 4 RLW 646 : (2000) 4 RLW 166 : (2000) 4 WLC 496 : (2001) 1 WLN 544
High Courts12 Jul 2000Allowed
Babulal and Others Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 524 : (2001) 1 WLN 475
Constitution of India, 1950 — Article 226, 227
High Courts12 Jul 2000
Rajasthan State Electricity Board and Another Vs Jatna and Others
Rajasthan High Court · (2001) ACJ 562 : (2000) WLC 689
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts12 Jul 2000Dismissed
Rajasthan State Electricity Board and Another Vs Smt. Sukiya and Others
Rajasthan High Court · (2000) 07 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts11 Jul 2000
M/s. O.K. Gaur and Company and Another Vs Rajasthan Finance Corporation
Rajasthan High Court · AIR 2001 Raj 4 : (2001) 1 RLW 556 : (2000) 3 WLC 736 : (2001) 1 WLN 583
State Financial Corporations Act, 1951 — Section 31(1), 32(9)
High Courts11 Jul 2000
Jai Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 106 : (2000) 4 WLC 471 : (2000) 3 WLN 129
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Rajasthan Irrigation and Drainage Act, 1954 — Section 29(2)
High Courts11 Jul 2000
Hanuman Ram Vs State
Rajasthan High Court · (2001) 1 RLW 73 : (2000) 4 WLC 687 : (2000) 3 WLN 135
Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2000Dismissed
Idan Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 363
Rajasthan Land Reforms Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 46
High Courts11 Jul 2000Dismissed
Chander Kaur and Others Vs Board of Revenue and Others
Rajasthan High Court · (2000) 3 RLW 1898 : (2000) 3 WLC 746 : (2000) 3 WLN 137
Transfer of Property Act, 1882 — Section 5
High Courts10 Jul 2000
M/s. Abu Synthetics Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 WLN 143
High Courts10 Jul 2000
Mohanlal Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 712
Constitution of India, 1950 — Article 243O(6)Rajasthan Panchayati Raj Act, 1994 — Section 19(1), 43
High Courts07 Jul 2000Dismissed
Dr. Vijay Kumar Agarwal Vs State of Rajasthan
Rajasthan High Court · (2000) 3 RLW 1438 : (2001) 1 WLN 620
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts07 Jul 2000Dismissed
Kashi Ram and Another Vs Raj Kumar and Others
Rajasthan High Court · AIR 2000 Raj 405
Contract Act, 1872 — Section 208
High Courts07 Jul 2000
Rajan Products Vs Union of India and Another
Rajasthan High Court · (2001) 165 CTR 735 : (2001) 247 ITR 101 : (2000) 3 RLW 1473 : (2002) 120 TAXMAN 322 : (2000) 3 WLC 11 : (2001) 1 WLN 684
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 149, 150, 151
High Courts06 Jul 2000
Pyar Chand Kesari Mal Pvt. Ltd. and Another Vs Prescribed Authority under the Rajasthan Shops and Commercial Estt. Act and Another
Rajasthan High Court · (2000) 3 WLN 684
Penal Code, 1860 (IPC) — Section 380, 457
High Courts06 Jul 2000
M/s. Special Live Store Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 412 : (2000) 3 WLN 238
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4
High Courts06 Jul 2000
Nainmal Vs Maganmal
Rajasthan High Court · (2001) 1 RLW 180 : (2000) 3 WLC 724 : (2000) 3 WLN 96
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3(4)
High Courts06 Jul 2000
Bhagwan Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 375 : (2000) 4 WLC 635 : (2000) 3 WLN 224
General (Criminal) Rules, 1980 — Rule 148, 149Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8Penal Code, 1860 (IPC) — Section 224
High Courts06 Jul 2000Allowed
B.L. Maheshwari Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 681