High Courts06 Jul 2000Allowed
Daga Gas Agency Vs Raj. State Industrial Development and Investment Ltd.
Rajasthan High Court · (2000) 3 WLN 562
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,610 of 2,241
High Courts05 Jul 2000
Ram Devi and Others Vs Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2001) 1 RLW 13 : (2000) 4 WLC 618 : (2000) 3 WLN 111
Motor Vehicles Act, 1988 — Section 140, 166
High Courts05 Jul 2000
Dayaram and Others Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 229
High Courts05 Jul 2000
Smt. Jaya Ben and Others Vs Gaffar Khan and Others
Rajasthan High Court · (2001) 2 ACC 285 : (2000) 3 WLC 690
Motor Vehicles Act, 1988 — Section 149, 157
High Courts05 Jul 2000Dismissed
State of Rajasthan Vs Shri Prem Singh and Others
Rajasthan High Court · (2000) 3 WLN 679
Industrial Disputes Act, 1947 — Section 10, 25, 25F
High Courts05 Jul 2000Dismissed
Mohd. Nisar Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 WLN 676
Constitution of India, 1950 — Article 226, 227
High Courts04 Jul 2000
Diwan Roop Chand Vs I.G. of Police and Another
Rajasthan High Court · (2000) 3 WLN 670
High Courts04 Jul 2000Dismissed
Virendra Bhandari Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2001) 1 LLJ 396
Industrial Disputes Act, 1947 — Section 10(1), 12(5)Rajasthan Industrial Disputes Rules, 1958 — Rule 10
High Courts04 Jul 2000Allowed
Saremal Vs Board of Revenue and Others
Rajasthan High Court · AIR 2000 Raj 431 : (2001) 1 RLW 89
Stamp Act, 1899 — Section 47
High Courts04 Jul 2000
State of Rajasthan and Another Vs Vinod Kumar and Others
Rajasthan High Court · (2001) 1 RLW 320 : (2000) 3 WLC 340 : (2000) 3 WLN 606
Central Engineering Service Class I Recruitment Rules(Amendment), 1954 — Rule 16, 17Central Engineering Service Class I Recruitment Rules, 1949 — Rule 154, 4(2)Constitution of India, 1950 — Article 16, 309
High Courts04 Jul 2000
Dalu @ Dalulal Vs State
Rajasthan High Court · (2001) 1 RLW 487
Penal Code, 1860 (IPC) — Section 302, 304, 313, 34, 452
High Courts04 Jul 2000
COMMISSIONER OF INCOME TAX Vs RAMESH CHAND MODI
Rajasthan High Court · (2000) 163 CTR 424
Income Tax Act, 1961 — Section 158BC, 254
High Courts04 Jul 2000
Saremal Vs Board of Revenue Ajmer and Others
Rajasthan High Court · (2000) 4 WLC 637 : (2000) 3 WLN 508
Stamp Act, 1899 — Section 47
High Courts04 Jul 2000
Commissioner of Income Tax Vs Ramesh Chand Modi
Rajasthan High Court · (2001) 249 ITR 323 : (2000) 3 WLN 672
Income Tax Act, 1961 — Section 158BC, 254, 254(2), 260A
High Courts03 Jul 2000
Emmanuel Public School Society Vs Regional Provident Fund Commissioner
Rajasthan High Court · (2000) 86 FLR 914 : (2000) 2 RLW 1237 : (2000) 2 WLC 758 : (2001) 1 WLN 659
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts03 Jul 2000Dismissed
Smt. Kulshree Vs Rajasthan Small Industries Corporation Ltd. and Another
Rajasthan High Court · (2000) 4 RLW 526 : (2000) 3 WLC 734 : (2001) 1 WLN 473
High Courts03 Jul 2000Dismissed
Jagdish Prasad Vs Union of India and others
Rajasthan High Court · (2001) 1 LLJ 1057 : (2001) 1 RLW 486 : (2001) 1 RLW 486
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts03 Jul 2000
Satya Narain @ Satpal Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 64 : (2000) 4 WLC 24 : (2000) 3 WLN 492
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts03 Jul 2000
Manohar Singh Vs Sub. Registrar Mandal garh, Distt. Bhilwara
Rajasthan High Court · (2001) 1 RLW 187 : (2000) 4 WLC 614 : (2000) 3 WLN 95
Constitution of India, 1950 — Article 226
High Courts03 Jul 2000
Mangal Singh Moti Singh and Party Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 60 : (2000) 4 WLC 707 : (2000) 3 WLN 230
Constitution of India, 1950 — Article 226