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Rajasthan High Court judgments

44,813 judgments · page 1,608 of 2,241

High Courts18 Jul 2000

Bhanwar Lal Vs Tikam Chand and Others

Rajasthan High Court · (2000) 4 WLC 408 : (2001) 2 WLN 564

Civil Procedure Code, 1908 (CPC) — Section 100, 24Rajasthan Civil Courts Ordinance, 1950 — Section 21, 22Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 14(2)
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High Courts17 Jul 2000

Uma Devi Vs Nooruddin

Rajasthan High Court · (2001) 1 RLW 237 : (2000) 3 WLC 608 : (2001) 2 WLN 346 : (2001) 1 WLN 514

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6(1), 6(2)
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High Courts14 Jul 2000

Smt. Rukmi Devi Vs Hari Shanker and Others

Rajasthan High Court · (2001) 1 RLW 15 : (2000) 4 WLC 762 : (2000) 3 WLN 110

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 16, Order 19 Rule 2, Order 6 Rule 16, 115, 151Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
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High Courts14 Jul 2000Allowed

Manav Hitkari Sangh Vs Rajkumar Singh

Rajasthan High Court · (2002) 4 LLJ 809 : (2001) 3 RLW 1911 : (2001) 1 WLC 618

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 — Article 136, 14, 16, 19(1), 311Contract Act, 1872 — Section 23
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