High Courts24 Jul 2000
Lala Ram and Others Vs Basti Mal
Rajasthan High Court · (2001) 1 RLW 175 : (2000) 4 WLC 494 : (2000) 3 WLN 93
Rajasthan Money Lenders Act, 1963 — Section 148, 149, 151
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,607 of 2,241
High Courts24 Jul 2000Dismissed
R.S.R.T.C. and Others Vs Shiv Narain and Others
Rajasthan High Court · (2001) 88 FLR 220 : (2002) 4 LLJ 683 : (2001) 1 RLW 702 : (2000) 4 WLC 445 : (2001) 1 WLN 508
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11
High Courts21 Jul 2000Dismissed
Manoj Kumar Sharma Vs Jagdish Thanwardas
Rajasthan High Court · (2001) 3 RLW 1876 : (2000) 4 RLW 560 : (2000) 2 WLC 98 : (2001) 1 WLN 516
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(1), Order 16 Rule 1(2), Order 16 Rule 1(3), Order 16 Rule 1(4), Order 16 Rule 1A
High Courts21 Jul 2000Dismissed
Employees' State Insurance Corporation Vs Bharat Motors
Rajasthan High Court · (2000) 87 FLR 605 : (2000) 2 LLJ 1502 : (2000) 3 RLW 1498
Employees State Insurance Act, 1948 — Section 2(12), 45A
High Courts21 Jul 2000Dismissed
Santokba Durlabhji Memorial Hospital Vs Assistant Provident Fund Commissioner
Rajasthan High Court · (2000) 87 FLR 100 : (2000) 2 LLJ 1504 : (2000) 3 RLW 1505 : (2000) 3 WLC 120 : (2002) 1 WLN 206
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7A
High Courts21 Jul 2000Dismissed
Jaswant Lal Vs Nand Lal Mehra and Others
Rajasthan High Court · (2001) 3 RLW 1884 : (2000) 4 WLC 764 : (2001) 4 WLN 452
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts21 Jul 2000Dismissed
Kanshi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 RLW 1361 : (2000) 3 WLC 111 : (2000) 3 WLN 18
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts21 Jul 2000Dismissed
Dhanroop Chand Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 RLW 1373 : (2000) 3 WLC 707 : (2000) 3 WLN 15
High Courts21 Jul 2000Dismissed
Har Narayan Tandon Vs Jaipur Smelting Pvt. Ltd.
Rajasthan High Court · (2003) 115 CompCas 231 : (2004) 50 SCL 192
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts21 Jul 2000Dismissed
Tej Singh Sarupriya Vs The Rajasthan State Mines and Minerals Ltd.
Rajasthan High Court · AIR 2001 Raj 225 : (2000) 4 RLW 9 : (2000) 4 WLC 423 : (2001) 1 WLN 19
Constitution of India, 1950 — Article 299Rajasthan High Court Ordinance, 1949 — Section 18
High Courts21 Jul 2000Dismissed
Rameshwar and Others Vs Smt. Manjula Chauhan and Another
Rajasthan High Court · (2000) 4 RLW 543 : (2000) 4 WLC 765 : (2001) 1 WLN 524
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 12, 5
High Courts21 Jul 2000Dismissed
District Excise Officer and Others Vs Smt. Kalawati Hari Singh Choudhary
Rajasthan High Court · (2001) 4 WLC 60 : (2007) 2 WLN 472
Civil Procedure Code, 1908 (CPC) — Section 115, 9Industrial Disputes Act, 1947 — Section 10Northern India Canal and Drainage Act, 1873 — Section 10, 30, 68
High Courts20 Jul 2000
Dayal Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 559 : (2001) 1 WLN 90
High Courts20 Jul 2000Dismissed
R.S.R.T.C., Parivahan Marg, Jaipur Vs Madanlal and Others
Rajasthan High Court · (2002) 4 LLJ 689 : (2001) 1 RLW 185 : (2000) 3 WLN 109
Constitution of India, 1950 — Article 227
High Courts20 Jul 2000Dismissed
Dr. Chandra Bose Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 3 : (2000) 4 RLW 529 : (2000) 4 WLC 588 : (2001) 1 WLN 477
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 63, 63(1), 64
High Courts19 Jul 2000
State of Rajasthan Vs Balraj and Others
Rajasthan High Court · (2001) 1 RLW 111 : (2000) 4 WLC 644 : (2000) 3 WLN 248
Constitution of India, 1950 — Article 227
High Courts19 Jul 2000Dismissed
Sushil Kumar Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 LLJ 286 : (2000) 3 RLW 1896 : (2000) 4 WLC 669 : (2000) 3 WLN 246
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts19 Jul 2000Allowed
LRs. of Pratap Mal Vs Smt. Prem Bai and Others
Rajasthan High Court · (2000) 07 RAJ CK 0021
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Jul 2000
Tej Singh Manawat Vs Bank of Rajasthan Ltd. and Others
Rajasthan High Court · (2000) 3 LLJ 153
High Courts18 Jul 2000
Smt. Sappu Begum and Others Vs State and Others
Rajasthan High Court · (2001) 1 RLW 410 : (2000) 4 WLC 627 : (2000) 3 WLN 604
Constitution of India, 1950 — Article 227