High Courts29 Jul 2000Dismissed
R.S.R.T.C. and Another Vs Sanwal Chand and Another
Rajasthan High Court · (2000) 4 WLC 479 : (2001) 1 WLN 717
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,606 of 2,241
High Courts28 Jul 2000Dismissed
Union of India (UOI) and Others Vs Laxminarayan and Another
Rajasthan High Court · (2001) 1 WLN 15
Constitution of India, 1950 — Article 227
High Courts28 Jul 2000
Amar Singh Ranawat Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 WLN 629
High Courts27 Jul 2000Allowed
K. Sunitha Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 2727 : (2001) 3 RCR(Criminal) 609 : (2000) WLC 596
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 17(2), 7
High Courts27 Jul 2000Allowed
Rukma Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 LLJ 1361 : (2000) 3 RLW 1536 : (2000) 3 WLN 34
High Courts27 Jul 2000Dismissed
Employees State Insurance Corp. Vs Bharat Motors
Rajasthan High Court · (2000) 3 WLC 333 : (2000) 3 WLN 37
Employees State Insurance Act, 1948 — Section 2, 44, 45, 45A, 45B
High Courts27 Jul 2000Dismissed
Jatanlal Vs Municipal Council and Others
Rajasthan High Court · (2000) 3 WLN 625
High Courts27 Jul 2000Partly Allowed
Urban Improvement Trust Vs Kailash Chand and Another
Rajasthan High Court · (2001) 89 FLR 671 : (2002) 4 LLJ 682 : (2001) WLC 134
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts26 Jul 2000
Firdosh Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 88 FLR 430 : (2000) 2 LLJ 1569 : (2000) 3 RLW 1544 : (2000) 3 WLC 127
High Courts26 Jul 2000Allowed
Varda and Another Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1283 : (2000) WLC 744
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts26 Jul 2000
Ram Niwas and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 27 : (2000) 4 WLC 450 : (2001) 1 WLN 490
High Courts26 Jul 2000
Maninga and Others Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 5001 : (2001) 1 RCR(Criminal) 670 : (2000) WLC 759
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 34
High Courts26 Jul 2000
Barkat Ali and Others Vs Badrinarain
Rajasthan High Court · AIR 2001 Raj 51 : (2001) 2 CivCC 88 : (2002) 2 RCR(Civil) 284 : (2001) 1 RLW 489 : (2000) 4 RLW 17 : (2000) 4 WLC 390 : (2000) 3 WLN 637
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 24, Order 21 Rule 54, Order 9 Rule 7Constitution of India, 1950 — Article 19(1), 32Limitation (Amendment) Act, 1972 — Section 11, 3
High Courts26 Jul 2000Dismissed
Kanaram Yadav and Others Vs RPSC and Another
Rajasthan High Court · (2000) 4 RLW 170 : (2001) 1 WLN 563
Constitution of India, 1950 — Article 12, 16, 162, 226
High Courts25 Jul 2000Dismissed
Union of India (UOI) and Others Vs Mohinder Singh and Another
Rajasthan High Court · (2000) 3 RLW 1388 : (2000) 3 WLC 306 : (2000) 3 WLN 20
Constitution of India, 1950 — Article 14
High Courts25 Jul 2000Allowed
R.S.R.T.C. and Another Vs Bhagwana Ram and Another
Rajasthan High Court · (2001) 88 FLR 157 : (2001) 3 LLJ 1285 : (2001) 1 RLW 645 : (2000) 3 WLC 452 : (2001) 1 WLN 632
Constitution of India, 1950 — Article 227
High Courts25 Jul 2000Dismissed
Shambhoo Kumar Vs District and Sessions Judge and Others
Rajasthan High Court · (2000) 2 LLJ 1563 : (2000) 3 RLW 1401 : (2000) 3 WLC 113 : (2000) 3 WLN 25
Constitution of India, 1950 — Article 311
High Courts25 Jul 2000
Hindustan Copper Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 2 RLW 908 : (2001) 4 WLC 201 : (2001) 1 WLN 495
Constitution of India, 1950 — Article 226
High Courts24 Jul 2000Dismissed
Sumar Khan Vs State
Rajasthan High Court · (2001) CriLJ 43 : (2000) 4 RLW 29 : (2000) 4 WLC 364 : (2001) 1 WLN 114
Constitution of India, 1950 — Article 21, 22, 22(5)General Clauses Act, 1897 — Section 3(8)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 8
High Courts24 Jul 2000Allowed
Hazari and Another Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 1298 : (2000) 4 RLW 108 : (2000) 4 WLC 432 : (2001) 1 WLN 536
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 41(1), 42, 42(1)