High Courts03 Aug 2000

Sava Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 1 RLW 615 : (2000) 4 WLC 524 : (2001) 1 WLN 291

Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Land Acquisition Act, 1894 — Section 11, 4, 6Penal Code, 1860 (IPC) — Section 161, 185
High Courts02 Aug 2000Dismissed

Satpal alias Satnam Singh Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 564 : (2000) 4 RLW 102 : (2000) 4 WLC 629 : (2001) 1 WLN 98

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 375, 376
High Courts02 Aug 2000Dismissed

Bhopal Singh and Others Vs The State of Rajasthan

Rajasthan High Court · (2001) CriLJ 912 : (2000) 4 RLW 136 : (2001) 1 WLN 166

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 225, 24, 301Penal Code, 1860 (IPC) — Section 120
High Courts31 Jul 2000Allowed

Pawan Kumar Vs Smt. Mukesh Kumari

Rajasthan High Court · AIR 2001 Raj 1 : (2001) 1 CivCC 542 : (2001) 1 DMC 282 : (2001) 2 RCR(Civil) 474 : (2000) 4 RLW 82 : (2000) 4 RLW 262 : (2000) 3 WLC 527 : (2001) 1 WLN 188

Hindu Marriage Act, 1955 — Section 12, 13