High Courts03 Jul 2000
INCOME TAX OFFICER Vs PRITVI RAJ SINGH
Rajasthan High Court · (2001) 164 CTR 158
Income Tax Act, 1961 — Section 139, 260A, 271, 273, 45
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,611 of 2,241
High Courts03 Jul 2000
Income Tax Officer Vs Prithvi Raj Singh
Rajasthan High Court · (2000) 164 CTR 158 : (2001) 251 ITR 106 : (2001) 115 TAXMAN 1
Income Tax Act, 1961 — Section 139(1), 260A, 271(1), 273, 45
High Courts03 Jul 2000Dismissed
R.S.R.T.C. Vs Ghanshyam Singh and Another
Rajasthan High Court · (2002) 4 LLJ 685 : (2001) 1 WLC 199
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Jun 2000
CHARANJILAL TAK SHYAM PARWANI and PARTY Vs UNION OF INDIA and Others
Rajasthan High Court · (2001) 170 CTR 346
High Courts27 Jun 2000
Arvind Kumar Gupta Vs State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 226
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 438
High Courts26 Jun 2000Dismissed
Akhtar Khan Vs State of Rajasthan
Rajasthan High Court · (2000) 2 DMC 426 : (2000) 3 WLC 264 : (2000) 2 WLN 550
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts16 Jun 2000Dismissed
Sanjay Bhatla Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 RLW 1588 : (2000) 3 WLN 227
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 408, 420
High Courts11 Jun 2000
Balkishan Bansal Vs Chandra Prakash
Rajasthan High Court · (2001) 1 RLW 396 : (2000) 3 WLC 315 : (2001) 2 WLN 576
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts02 Jun 2000Dismissed
Hansa Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 3686 : (2001) WLC 231
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts02 Jun 2000Allowed
Moka Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 1 DMC 227
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts02 Jun 2000
District and Sessions Judge Vs Ram Lal
Rajasthan High Court · (2000) 4 RLW 546 : (2000) 4 WLC 19 : (2001) 1 WLN 125
Criminal Procedure Code, 1973 (CrPC) — Section 167, 438, 439Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 18, 2
High Courts02 Jun 2000Allowed
Udaipur Distillery Co. Ltd. Vs Rajasthan Taxation Tribunal and Others
Rajasthan High Court · (2003) 132 STC 489
Constitution of India, 1950 — Article 366(29A)Rajasthan Sales Tax Act, 1954 — Section 2, 4, 5(1)
High Courts02 Jun 2000
Himmat Dan and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 499
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313, 357(4)Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 307
High Courts02 Jun 2000Dismissed
Rajendra Prasad Vs Babulal and Others
Rajasthan High Court · (2001) 1 CivCC 482 : (2001) 3 RCR(Civil) 21 : (2000) 4 RLW 163 : (2000) 3 WLC 652 : (2001) 1 WLN 668
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Jun 2000Dismissed
Prem Kumari Vs Sushil Kumari and Others etc.
Rajasthan High Court · AIR 2000 Raj 415 : (2000) 4 RLW 556 : (2000) 4 WLC 239
Evidence Act, 1872 — Section 65
High Courts01 Jun 2000Dismissed
Sobhagmal Jain Vs Mool Chand Vaisya
Rajasthan High Court · (2001) 1 CivCC 68 : (2001) 2 RCR(Civil) 124 : (2000) 4 RLW 160 : (2000) 3 WLC 335 : (2001) 1 WLN 670
Limitation Act, 1963 — Section 5
High Courts01 Jun 2000Allowed
Paras Drugs and Chemical Industries and Others Vs UCO Bank and Others
Rajasthan High Court · AIR 2001 Raj 356 : (2001) 3 CivCC 419 : (2001) 3 CivCC 214 : (2002) 108 CompCas 598 : (2001) 4 RLW 377 : (2001) 3 WLC 191 : (2001) WLC 604 : (2002) 2 WLN 555
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts01 Jun 2000
Jhavarmal Vs Purshottamlal and Another
Rajasthan High Court · (2000) 4 WLC 347 : (2001) 4 WLN 299
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 436, 447
High Courts01 Jun 2000
Indian Petro Chemicals Corporation Ltd. and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 104 CompCas 285 : (2000) 3 WLC 682
Companies Act, 1956 — Section 113, 113(2), 113(3), 116(2), 53
High Courts01 Jun 2000Dismissed
Kejriwal and Sons Pvt. Ltd. Vs Jaipur Mineral Water Pvt. Ltd.
Rajasthan High Court · (2001) 103 CompCas 833
Companies Act, 1956 — Section 433