High Courts19 Jul 2001Allowed
Babu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1142 : (2002) 1 WLC 490
Rajasthan Tenancy Act, 1955 — Section 175, 42, 63, 63(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,560 of 2,241
High Courts18 Jul 2001Allowed
Naresh @ Ram Naresh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 1986 : (2002) 4 WLC 688
Penal Code, 1860 (IPC) — Section 302, 394
High Courts18 Jul 2001
U.O.I. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 1991 : (2003) 1 WLN 644
Constitution of India, 1950 — Article 226
High Courts17 Jul 2001Allowed
Smt. Pushpa Kochar and Others Vs The Rajasthan High Court and Others
Rajasthan High Court · (2001) 4 RLW 490 : (2001) 3 WLC 269 : (2002) 3 WLN 174
Constitution of India, 1950 — Article 14, 141, 15, 16, 233Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 12, 13, 14
High Courts17 Jul 2001Allowed
Nana Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 683 : (2000) 2 WLC 694
Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2001Allowed
Ajeet Singh Vs New India Insurance Co.
Rajasthan High Court · (2002) 4 RCR(Civil) 413 : (2002) 3 RLW 1866 : (2002) 4 WLN 160
Motor Vehicles Act, 1988 — Section 171
High Courts17 Jul 2001Dismissed
Umed Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 414
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts17 Jul 2001Allowed
Shahid Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 717 : (2001) 3 WLC 603 : (2001) 3 WLN 687
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts17 Jul 2001Allowed
Saifullan Khan and Others Vs Doongar Ram and Others
Rajasthan High Court · (2002) 1 ACC 521 : (2002) ACJ 521 : AIR 2001 Raj 352 : (2001) 3 WLC 598
Motor Vehicles Act, 1988 — Section 168
High Courts17 Jul 2001Allowed
State of Rajasthan Vs Dipti Ram
Rajasthan High Court · (2001) CriLJ 3910 : (2001) 4 RCR(Criminal) 765
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 3(1), 441, 447
High Courts17 Jul 2001Dismissed
Mohd. Yunus Vs Amarjeet Singh
Rajasthan High Court · (2001) 07 RAJ CK 0017
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts17 Jul 2001Allowed
Rajendra Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 253
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Jul 2001Allowed
Narendra Kumar Gupta Vs Smt. Indu
Rajasthan High Court · AIR 2002 Raj 169 : (2002) 1 CivCC 89 : (2002) 1 DMC 430 : (2002) 2 RCR(Civil) 32 : (2002) 1 RLW 702 : (2002) 3 WLN 85
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts17 Jul 2001Dismissed
Sadhu Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 146
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts16 Jul 2001Allowed
Hindu Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLN 34
Criminal Procedure Code, 1973 (CrPC) — Section 169, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts16 Jul 2001Dismissed
State of Rajasthan Vs Ramji Lal and Others
Rajasthan High Court · (2002) 2 RLW 716 : (2001) 3 WLC 609 : (2002) 3 WLN 118
Constitution of India, 1950 — Article 226
High Courts16 Jul 2001Dismissed
State of Rajasthan Vs Mahendra Singh
Rajasthan High Court · (2002) 3 RCR(Criminal) 214 : (2002) 2 RLW 1136 : (2002) 2 WLN 113
Penal Code, 1860 (IPC) — Section 114, 376
High Courts16 Jul 2001Dismissed
Smt. Rukmani Devi Vs Badri Narayan
Rajasthan High Court · (2002) 1 CivCC 518 : (2002) 1 DMC 552 : (2001) 3 WLC 689 : (2001) 4 WLN 692
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Jul 2001Allowed
Ashok Bhatnagar Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLC 479 : (2002) 5 WLN 372
Constitution of India, 1950 — Article 51A(j)
High Courts13 Jul 2001Allowed
Akshay Kumar Jagdhari Vs The State of Rajasthan and Another
Rajasthan High Court · (2002) 3 WLN 533
Rajasthan Archeology Museum Service Rules, 1960 — Rule 28(1)