High Courts12 Jul 2001Dismissed
Municipal Corporation, Kota Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (2001) 07 RAJ CK 0115
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,561 of 2,241
High Courts12 Jul 2001Dismissed
Bhure Khan and Another Vs Shyam Sunder Sharma
Rajasthan High Court · (2002) 3 RLW 1785 : (2002) 5 WLC 751
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts12 Jul 2001Allowed
Management Committee, Kanodiya Mahila Mahavidyalaya, Jaipur Vs University of Rajasthan, Jaipur
Rajasthan High Court · AIR 2001 Raj 354 : (2002) 1 RLW 609
Rajasthan University Act, 1946 — Section 13
High Courts12 Jul 2001Dismissed
Manoj Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 615 : (2002) 3 WLN 112
High Courts12 Jul 2001Dismissed
Sardar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RCR(Criminal) 229 : (2002) 2 RLW 1235 : (2002) 5 WLC 626 : (2002) 1 WLN 623
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts12 Jul 2001Dismissed
Hanuman Mal Vs Jaskaran and Others
Rajasthan High Court · (2002) 1 RLW 613 : (2002) 2 WLC 351 : (2001) 4 WLN 703
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Jul 2001Dismissed
State of Rajasthan Vs Kesa and Others
Rajasthan High Court · (2002) CriLJ 432 : (2002) 1 WLN 423
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304A, 304B, 306, 489A
High Courts12 Jul 2001Allowed
Faglu Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 361
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 55
High Courts11 Jul 2001Dismissed
Commissioner of Income Tax Vs Saddruddin Hussain
Rajasthan High Court · (2003) 263 ITR 677
Income Tax Act, 1961 — Section 145, 145(2), 260A
High Courts11 Jul 2001Dismissed
Mahadev Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 3 RLW 1768 : (2001) 3 WLC 630 : (2001) 3 WLN 705
Rajasthan Subordinate Service (Recruitment and Other Service Conditions) Rules, 1960 — Rule 12, 7
High Courts11 Jul 2001
Kundanlal Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLN 249
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149
High Courts10 Jul 2001Allowed
Krishan Murari Agrawal Vs Madho Lal Tak
Rajasthan High Court · (2001) 3 WLC 396 : (2002) 3 WLN 116
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts10 Jul 2001Dismissed
Ajmer Vidhyut Vitaran Nigam Vs Bherulal and Others
Rajasthan High Court · (2002) 3 WLN 348
Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 304A, 337, 379
High Courts10 Jul 2001Allowed
Miss Parul Agarwal Vs University of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 70 : (2002) 1 RLW 675 : (2002) 5 WLC 824 : (2002) 1 WLN 571
Constitution of India, 1950 — Article 14
High Courts10 Jul 2001
Prahlad Rai Vs Pradeep Kumar and Others
Rajasthan High Court · (2002) 2 ACC 147 : (2003) ACJ 1822 : (2002) 1 RLW 669 : (2002) 1 WLC 654 : (2002) 2 WLN 311
Motor Vehicles Act, 1988 — Section 163A
High Courts10 Jul 2001Allowed
Smt. Mohani Khandelwal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 666 : (2002) 3 WLN 114
High Courts10 Jul 2001Dismissed
Union of India and Others Vs Shanker Lal and Another
Rajasthan High Court · (2001) 3 RLW 1750 : (2001) 3 WLN 658
Railway Services (Pension) Rules, 1993 — Rule 15, 15(4)
High Courts10 Jul 2001Allowed
Jagdish and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 267
Criminal Procedure Code, 1973 (CrPC) — Section 161, 371Penal Code, 1860 (IPC) — Section 392, 395
High Courts10 Jul 2001Allowed
Arjun Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4621
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts10 Jul 2001Dismissed
State of Rajasthan and Another Vs Bhanwar Lal Verma and Others
Rajasthan High Court · AIR 2002 Raj 11 : (2001) 3 RLW 1763 : (2001) 3 WLC 350 : (2001) 3 WLN 663
Civil Procedure Code, 1908 (CPC) — Section 151, 152Income Tax Act, 1961 — Section 154Rajasthan Municipalities Act, 1959 — Section 63, 9