High Courts09 Jul 2001Dismissed
National Insurance Company Ltd. Vs Smt. Kamla Kanwar and Others
Rajasthan High Court · (2002) ACJ 1394 : (2002) 1 RLW 662
Motor Vehicles Act, 1939 — Section 95(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,562 of 2,241
High Courts09 Jul 2001Allowed
Sikhar Chand (Now Dead) through L.R.'s Vs Santi Kumar and Another
Rajasthan High Court · (2002) 1 RLW 659 : (2002) 1 WLC 537
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts09 Jul 2001Dismissed
Jagdish Thakur Vs Manoj Sharma
Rajasthan High Court · (2002) 3 RLW 1924 : (2001) WLC 648
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1)
High Courts06 Jul 2001Allowed
S.C. Luhadia Vs The Managing Director, State Bank of Bikaner and Jaipur
Rajasthan High Court · (2002) 1 RLW 648 : (2002) 3 WLN 80
Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts06 Jul 2001Dismissed
Om Prakash Joshi, Advocate and ors Vs State of Rajasthan and ors
Rajasthan High Court · AIR 2002 Raj 33 : (2001) 3 RLW 1694 : (2001) 3 WLC 199 : (2001) 3 WLN 632
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 3 Rule 4(6), 2(7)Constitution of India, 1950 — Article 124(2), 126, 13, 13(3), 14Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(1), 24(4), 24(8), 321
High Courts06 Jul 2001Allowed
Dharmendra Parth Vs State of Rajasthan
Rajasthan High Court · (2002) 93 FLR 403 : (2002) 1 RLW 653 : (2002) 1 WLC 609
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 10, 5
High Courts06 Jul 2001Allowed
Smt. Maya L. Dhingrani Vs U.C.O. Bank, Head Officer
Rajasthan High Court · (2002) 1 RLW 650 : (2002) 5 WLC 763
Succession Act, 1925 — Section 372
High Courts06 Jul 2001Dismissed
State of Rajasthan and anr Vs Gauri Shanker Mandavewala
Rajasthan High Court · AIR 2002 Raj 68 : (2001) 3 RLW 1734 : (2001) 3 WLC 196 : (2001) 3 WLN 668
Rajasthan Municipalities Act, 1959 — Section 63(1), 63(2), 63(3), 63(4)
High Courts06 Jul 2001Dismissed
Dharam Chand Vs Karam Chand (Now Dead) Through L.R.'s
Rajasthan High Court · (2002) 1 RLW 657
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts06 Jul 2001Dismissed
Union of India and ors Vs Central Administrative Tribunal and anr
Rajasthan High Court · (2001) 3 RLW 1714 : (2001) 3 WLC 193 : (2001) 3 WLN 671
High Courts05 Jul 2001Dismissed
Habib Ahmed and Another Vs Gulab Devi and Others
Rajasthan High Court · (2002) 2 RLW 1262 : (2002) 2 RLW 1299 : (2002) 3 WLN 326
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts05 Jul 2001Dismissed
State of Rajasthan and Another Vs Prabha Sharma
Rajasthan High Court · (2001) 3 RLW 1842 : (2001) 3 WLC 369 : (2001) 4 WLN 259
Marriage Laws (Amendment) Act, 1976 — Section 13
High Courts05 Jul 2001Dismissed
Habib Ahmad and Another Vs Gulab Devi and Others
Rajasthan High Court · (2002) 3 RCR(Civil) 499 : (2002) 3 WLN 326
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts05 Jul 2001Partly Allowed
Rakesh Vs Smt. Nandu
Rajasthan High Court · (2002) 2 DMC 301 : (2002) 2 RCR(Criminal) 202 : (2002) 1 RLW 466 : (2002) 1 WLC 730 : (2002) 1 WLN 537
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts04 Jul 2001Dismissed
Rajasthan Pharmacy Council Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 1 RLW 207 : (2001) 3 WLC 540
Pharmacy Council Act, 1948 — Section 19, 20, 21, 22, 23Rajasthan General Clauses Act, 1955 — Section 15, 16
High Courts04 Jul 2001Dismissed
Prabhulal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 182
Criminal Procedure Code, 1973 (CrPC) — Section 157, 293, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 25, 35, 41
High Courts04 Jul 2001
Hardeep Singh Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 4195 : (2001) 74 ECC 305 : (2001) 1 WLC 282 : (2000) 3 WLN 217
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 41, 42(1), 43, 50
High Courts04 Jul 2001Dismissed
Muuna and Others Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4127 : (2002) 1 RLW 380 : (2001) 3 WLC 700
Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(2), 161(3), 162, 164Evidence Act, 1872 — Section 145, 155, 3Penal Code, 1860 (IPC) — Section 114, 120B, 302, 307, 34
High Courts03 Jul 2001
Mahila Atyachaar Virodhi Jan Andolan, Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 48
Commissions of Inquiry Act, 1952 — Section 3
High Courts03 Jul 2001
Rao Narain Singh Vs Commissioner of Income Tax
Rajasthan High Court · (2001) 252 ITR 88
Ajmer Abolition of Intermediaries and Land Reforms Act, 1955 — Section 26, 29, 29(2), 30, 36Ajmer Land and Revenue Regulations, 1877 — Regulation 2, 23Ajmer Tenancy and Land Records Act, 1950 — Section 15, 17