High Courts25 Jul 2001Dismissed
R.S.R.T.C. Vs Smt. Shanti Devi and Others
Rajasthan High Court · (2002) 2 RLW 1330
Motor Vehicles Act, 1988 — Section 140, 166
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,559 of 2,241
High Courts25 Jul 2001Partly Allowed
Oriental Insurance Company Ltd. Vs Kamla Bai and Others
Rajasthan High Court · (2001) 3 RLW 1888 : (2001) 3 WLC 370 : (2001) 3 WLN 675
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jul 2001
Mohan Das Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1471 : (2002) 4 WLN 278
Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Jul 2001
Beni Ram Kushwaha Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1881 : (2001) 3 WLC 334 : (2001) 3 WLN 717
Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5), 16
High Courts24 Jul 2001Allowed
Jagdish @ Tempu Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 779 : (2001) WLC 679
Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2001Dismissed
Mrinal Kantidas Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 567 : (2002) 2 RLW 1113 : (2002) 1 WLC 508 : (2002) 2 WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2001Allowed
Birdhi Chand Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 725 : (2002) 3 WLN 102
Rajasthan Service of Engineers (Building and Roads Branch) Rules, 1954 — Rule 24(A)
High Courts23 Jul 2001Allowed
Smt. Nirmala Arya Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 776 : (2002) 3 WLN 99
High Courts21 Jul 2001Dismissed
Mahesh Chandra Purohit Vs Container Corporation of India Ltd. and Others
Rajasthan High Court · AIR 2002 Raj 5 : (2002) 1 RLW 695 : (2002) 1 WLC 140 : (2001) 4 WLN 671
Constitution of India, 1950 — Article 226
High Courts21 Jul 2001Partly Allowed
Narsa Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1120 : (2002) 2 WLN 479
Penal Code, 1860 (IPC) — Section 304, 323, 34, 452
High Courts21 Jul 2001
Commissioner of Income Tax Vs Gotan Lime Khanij Udhyog
Rajasthan High Court · (2002) 256 ITR 243
Income Tax Act, 1961 — Section 145, 145(1), 145(2), 43(B)
High Courts20 Jul 2001Dismissed
RSEB and Others Vs Kantilal
Rajasthan High Court · (2002) 4 WLN 510
Constitution of India, 1950 — Article 14, 311
High Courts20 Jul 2001Allowed
Suwa Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 446
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 324, 326, 334, 335
High Courts20 Jul 2001Allowed
Ashwini Kumar Bhardwaj Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 179
Penal Code, 1860 (IPC) — Section 411Wild Life (Protection) Act, 1972 — Section 40, 49, 51, 55, 9
High Courts20 Jul 2001
State of Rajasthan Vs Likhma Ram and Others
Rajasthan High Court · (2002) 4 RLW 1975 : (2002) 4 WLN 608
Penal Code, 1860 (IPC) — Section 307, 34, 341
High Courts20 Jul 2001Dismissed
Khadi and Gramodyog Board Rajasthan, Jaipur Vs Rampal Karadia
Rajasthan High Court · (2001) 3 RLW 1865 : (2001) 3 WLC 331 : (2001) 3 WLN 690
Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2001
Chiranji Lal Tak Vs Union of India and Others
Rajasthan High Court · (2001) 252 ITR 333 : (2002) 120 TAXMAN 602
Constitution of India, 1950 — Article 226
High Courts19 Jul 2001Dismissed
Inder Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 721 : (2002) 2 RCR(Criminal) 428 : (2002) 1 RLW 689 : (2003) 2 WLN 286
Penal Code, 1860 (IPC) — Section 375, 376
High Courts19 Jul 2001Dismissed
Bundu Khan Vs Nagar Nigam, Jaipur
Rajasthan High Court · (2002) 92 FLR 44 : (2001) 3 RLW 1848 : (2001) 3 WLC 353 : (2001) 3 WLN 711
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2001Allowed
Smt. Mohini Devi Vs Ram Chandra Vardani
Rajasthan High Court · (2002) 1 RLW 685 : (2002) 2 RLW 1292 : (2001) 3 WLC 622 : (2002) 2 WLN 549
Family Courts Act, 1984 — Section 7Hindu Marriage (Amendment) Act, 1985 — Section 13Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 9