High Courts30 Jul 2001Dismissed
Narayan Lal Vs Kumari Leela
Rajasthan High Court · (2002) 2 DMC 26 : (2002) 2 RCR(Criminal) 419 : (2001) WLC 763
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,558 of 2,241
High Courts30 Jul 2001
Smt. Umli and Others Vs The State of Rajasthan
Rajasthan High Court · (2002) 2 WLN 509
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Jul 2001
Narayan Vs Madan
Rajasthan High Court · AIR 2001 Raj 378 : (2002) 2 RLW 802 : (2002) 4 WLN 440
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A
High Courts27 Jul 2001Dismissed
Shoukat Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 364 : (2002) 2 RLW 1128 : (2002) 3 WLN 316
Penal Code, 1860 (IPC) — Section 354, 366, 376, 511
High Courts27 Jul 2001
Ravi Bus Service and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1279 : (2002) 4 WLC 676 : (2002) 2 WLN 139
Motor Vehicles Act, 1988 — Section 217, 217A
High Courts27 Jul 2001Allowed
Maharaj Prasad Agrawal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 RLW 513 : (2001) 3 WLN 661
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts27 Jul 2001Allowed
Kumbha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2002) WLC 259 : (2002) 2 WLN 257
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts27 Jul 2001Allowed
Shedu and Others Vs Birdha and Another
Rajasthan High Court · (2002) 4 RLW 2010 : (2002) 5 WLC 761 : (2002) 4 WLN 448
Evidence Act, 1872 — Section 62, 63, 64, 65
High Courts26 Jul 2001
Deputy Conservator of Forest and Another Vs Bharat Lal Meena and Others
Rajasthan High Court · (2002) 4 RLW 1998
Industrial Disputes Act, 1947 — Section 25F
High Courts26 Jul 2001Allowed
Smt. Dropadi Vs Civil Judge (Sr. Div.) Gangapur City
Rajasthan High Court · AIR 2001 Raj 385 : (2002) 2 RLW 787 : (2002) 1 WLC 603
Limitation Act, 1963 — Section 12, 12(1), 12(2), 12(3), 12(4)Rajasthan Panchayati Raj Act, 1994 — Section 43
High Courts26 Jul 2001Dismissed
Dr. Vijay Goyal Vs State and Others
Rajasthan High Court · AIR 2001 Raj 351 : (2002) 2 RLW 785 : (2002) 2 WLC 286
High Courts26 Jul 2001Partly Allowed
Umaid Mal Jain Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 798 : (2001) 3 WLC 653
Constitution of India, 1950 — Article 226
High Courts26 Jul 2001Allowed
Madan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 794 : (2002) 4 WLC 289 : (2001) 4 WLN 679
Rajasthan Service Rules, 1951 — Rule 244, 244(6)
High Courts26 Jul 2001
Har Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1694
Penal Code, 1860 (IPC) — Section 148, 304, 307
High Courts26 Jul 2001Dismissed
Mukesh and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1251 : (2002) 5 WLC 407 : (2002) 2 WLN 171
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts25 Jul 2001Allowed
Kishanlal Vs State of Rajasthan
Rajasthan High Court · (2001) 07 RAJ CK 0121
Penal Code, 1860 (IPC) — Section 302
High Courts25 Jul 2001Allowed
Ram Kishore Pareek Vs Rajasthan Legislative Assembly and Others
Rajasthan High Court · (2001) 3 RLW 1873 : (2001) 3 WLC 358 : (2001) 3 WLN 679
High Courts25 Jul 2001Dismissed
R.S.R.T.C. Vs Sardara and Others
Rajasthan High Court · (2002) 2 RLW 1325 : (2002) 5 WLC 563
Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 140
High Courts25 Jul 2001Dismissed
Bhanwarilal Sharma Vs Board of Sec. Edu. Raj. Ajmer
Rajasthan High Court · (2002) 2 RLW 1310
Rajasthan Service Rules, 1951 — Rule 8(2)
High Courts25 Jul 2001Allowed
State of Rajasthan Vs Satnam Singh @ Satta Singh
Rajasthan High Court · (2002) 2 RLW 1272 : (2002) 2 WLN 347
Penal Code, 1860 (IPC) — Section 307, 458