High Courts07 Aug 2001

State of Raj. and Others Vs Hotel Hillock Pvt., Sirohi

Rajasthan High Court · (2003) 2 WLN 95

Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973 — Rule 2, 3(3)Rajasthan Excise Rules, 1956 — Rule 68, 69(1)Rajasthan Foreign Liquor (Grant of Wholesale Trade and Retail off Licences) Rules, 1982 — Rule 3, 8, 9