High Courts05 Sept 2001
Babu Lal Vs State of Rajasthan
Rajasthan High Court · (2000) 1 WLC 251 : (2002) 1 WLN 617
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,551 of 2,241
High Courts05 Sept 2001Allowed
U.S. Madan and Another Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 408 : (2002) 2 WLN 243
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 32A
High Courts05 Sept 2001Dismissed
Davendra Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 CivCC 97 : (2002) 3 RCR(Civil) 341
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts04 Sept 2001Allowed
Sheria @ Sher Khan @ Syed Jumalludeen Vs State of Rajasthan
Rajasthan High Court · (2001) 09 RAJ CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts04 Sept 2001Dismissed
State of Rajasthan Vs Mega
Rajasthan High Court · (2003) 4 RCR(Criminal) 368 : (2003) 3 RLW 1834 : (2002) 1 WLN 588
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Sept 2001
Nanda Ram Dakot Vs Rustam and Others
Rajasthan High Court · (2002) 2 ACC 360 : (2003) ACJ 1862
High Courts04 Sept 2001Allowed
Assistant Commissioner of Income Tax Vs Kohinoor Marbles, Tiles and Kota Stone Syndicate
Rajasthan High Court · (2002) 256 ITR 542
High Courts04 Sept 2001Dismissed
Rajasthan Upbhokta Sanrakshan Samiti Vs Unit Trust of India
Rajasthan High Court · (2002) 2 RLW 936 : (2002) 1 WLC 48 : (2003) 1 WLN 93
Unit Trust of India Act, 1963 — Section 21(1)
High Courts04 Sept 2001Allowed
Punjab National Bank Vs Purewell and Associates Ltd.
Rajasthan High Court · AIR 2002 Raj 13 : (2002) 2 RLW 963 : (2002) 1 WLC 67
Constitution of India, 1950 — Article 226, 227Rajasthan High Court Ordinance, 1949 — Ordinance 18, Ordinance 43
High Courts04 Sept 2001Allowed
Ram Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2269 : (2002) 1 WLN 595
Penal Code, 1860 (IPC) — Section 306
High Courts04 Sept 2001
ASSTT. Commissioner of Income Tax Vs KOHINOOR MARBLES TILES and KOTA STONE SYNDICATE
Rajasthan High Court · (2002) 173 CTR 58 : (2002) 123 TAXMAN 364
Income Tax Act, 1961 — Section 132, 143, 260A
High Courts04 Sept 2001Dismissed
The State of Rajasthan Vs Mangilal and Another
Rajasthan High Court · (2002) 1 WLN 72
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 27A, 29, 50, 8
High Courts04 Sept 2001Partly Allowed
Kishna Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1845 : (2002) 2 WLN 7
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Sept 2001Dismissed
State of Rajasthan Vs Gurmeet Singh and Another
Rajasthan High Court · (2002) 3 WLN 306
Arms Act, 1959 — Section 25, 30Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts03 Sept 2001Dismissed
Kundanmal Sons Vs State and Another
Rajasthan High Court · (2002) 2 WLN 199
Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 — Section 9
High Courts03 Sept 2001Partly Allowed
Gada Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2405 : (2002) 5 WLC 719
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts03 Sept 2001Dismissed
Narendra Kumar Vs Bhure Khan and Others
Rajasthan High Court · (2001) 4 WLN 660
Judicial Officers Protection Act, 1850 — Section 1
High Courts31 Aug 2001Dismissed
Durbeen Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2001) 4 RLW 93 : (2001) 3 WLC 808 : (2002) 1 WLN 672
Constitution of India, 1950 — Article 14, 16
High Courts31 Aug 2001Allowed
Bablu @ Bulbul Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1062 : (2002) 1 WLC 248
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 379
High Courts31 Aug 2001Allowed
Jagram Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 WLN 149
Rajasthan Panchayati Raj Act, 1994 — Section 39, 39(1), 39(2), 40