High Courts27 Aug 2001Dismissed
Usha Jain Vs State
Rajasthan High Court · (2001) 4 RLW 127 : (2001) 4 WLC 1 : (2002) 1 WLN 669
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,553 of 2,241
High Courts27 Aug 2001
Ramesh Chand Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 767 : (2002) 1 WLC 187
Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 13, 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts27 Aug 2001
Autolite (India) Ltd. Jaipur Vs Union of India (UOI) and Others
Rajasthan High Court · (2002) 2 RLW 773 : (2002) 1 WLC 60
Central Excises and Salt Act, 1944 — Section 35F
High Courts27 Aug 2001Dismissed
Hazi Shaukat Ali Vs The District Magistrate Churu and Others
Rajasthan High Court · (2002) 4 RLW 2304
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 12
High Courts27 Aug 2001Dismissed
Jain Plaster and Minerals Vs Regional Director, Employees' State Insurance Corporation and Another
Rajasthan High Court · (2002) 94 FLR 533 : (2002) 3 LLJ 141 : (2002) WLC 389
Employees State Insurance Act, 1948 — Section 82
High Courts24 Aug 2001Allowed
Gulabo Vs Nagar Palika, Phalodi and Others
Rajasthan High Court · (2001) 08 RAJ CK 0128
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, Order 9 Rule 8, 151
High Courts24 Aug 2001Allowed
State of Rajasthan Vs Shamsunissa @ Mariyan
Rajasthan High Court · (2001) 08 RAJ CK 0127
Official Secrets Act, 1923 — Section 3, 9
High Courts24 Aug 2001Dismissed
Hemant Chouhan Vs State of Rajasthan
Rajasthan High Court · (2001) 4 RLW 46 : (2001) 3 WLC 616 : (2002) 1 WLN 274
Constitution of India, 1950 — Article 16
High Courts24 Aug 2001Allowed
Jhabar Mal Vs Guddi @ Kamla
Rajasthan High Court · (2002) 2 DMC 39
Hindu Marriage Act, 1955 — Section 13(1)
High Courts24 Aug 2001Allowed
Gurcharan Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 3 WLC 575 : (2002) 1 WLN 338
Civil Procedure Code, 1908 (CPC) — Section 9COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 246, 254
High Courts24 Aug 2001Dismissed
Rajasthan State Road Transport Corporation, Jaipur Vs Pushpa Devi and Others
Rajasthan High Court · (2002) 2 RLW 770
High Courts24 Aug 2001Dismissed
Netra Pal Singh Vs Union of India (UOI)
Rajasthan High Court · (2002) 2 RLW 745 : (2002) 3 WLN 105
Railway Protection Force Rules, 1987 — Rule 15, 7
High Courts24 Aug 2001Dismissed
R.S.R.T.C., Jaipur and Another Vs Smt. Kamla Bai and Others
Rajasthan High Court · (2002) 2 RLW 753
High Courts24 Aug 2001Dismissed
Shanker Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 2 RCR(Criminal) 350 : (2003) 1 RLW 347 : (2002) 4 WLN 338
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42(1), 50, 8
High Courts24 Aug 2001
Atar Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 755 : (2001) 4 WLN 656
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)
High Courts24 Aug 2001
Swaran Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 759 : (2002) WLC 249
Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 2001Allowed
Rajasthan State Road Transport Corporation Vs Madholal and Another
Rajasthan High Court · (2002) 4 WLN 388
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts23 Aug 2001Dismissed
Dulichand Vs Chief Engg. Irrigation and Others
Rajasthan High Court · (2002) 4 WLN 383
High Courts23 Aug 2001
Nana and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLN 61
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 324
High Courts23 Aug 2001Allowed
Dalpat Singh and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 1 RCR(Civil) 591 : (2002) 4 RLW 2385 : (2002) 4 WLC 698 : (2002) 2 WLN 261
Railways Act, 1890 — Section 78B