High Courts31 Aug 2001Dismissed
Sohan Kanwar Vs Board of Revenue and Others
Rajasthan High Court · (2001) 4 RLW 114 : (2002) 1 WLC 415 : (2001) 4 WLN 698
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,552 of 2,241
High Courts31 Aug 2001Allowed
Rajasthan State Industrial Development and Investment Corporation Limited (RIICO) Udyog Bhawan, Tilak Marg, 'C' Scheme, Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1077 : (2002) 1 WLC 366 : (2002) 5 WLN 546
High Courts30 Aug 2001Partly Allowed
Ramswaroop and Others Vs State of Rajasthan
Rajasthan High Court · AIR 2007 Raj 27 : (2003) 1 RLW 91 : (2002) 2 WLN 272
Penal Code, 1860 (IPC) — Section 302, 304II, 323
High Courts30 Aug 2001
Miss Renna Jain Vs Mohal Lal Sukhadia University, Udaipur and Another
Rajasthan High Court · AIR 2002 Raj 50 : (2002) 2 RLW 1019 : (2002) 2 WLC 243 : (2003) 1 WLN 575
Constitution of India, 1950 — Article 226
High Courts30 Aug 2001Allowed
Surendra Kumar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 91 FLR 1048 : (2002) 2 RLW 1013 : (2001) 3 WLC 506 : (2002) 5 WLN 492
High Courts30 Aug 2001Allowed
Ishwar Parashar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 31 : (2002) 2 RLW 995 : (2002) 2 WLC 230
Rajasthan Municipalities Act, 1959 — Section 63(4)
High Courts30 Aug 2001Dismissed
Commissioner of Income Tax Vs Bhanwarlal Choudhary
Rajasthan High Court · (2002) 254 ITR 637
Income Tax Act, 1961 — Section 147, 256(2), 45, 45(5)
High Courts30 Aug 2001Dismissed
Oriental Insurance Co. Ltd. (The) Vs Uma Sharma and Others (Smt.)
Rajasthan High Court · (2003) ACJ 821 : (2002) 2 RLW 942 : (2002) 1 WLC 379
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 173
High Courts30 Aug 2001Dismissed
Sadbu Ram and Another Vs State and Others
Rajasthan High Court · (2002) 2 RLW 1000
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 10, 13, 4, 9
High Courts30 Aug 2001Partly Allowed
Mali Ram Vs State and Others
Rajasthan High Court · (2002) 2 RLW 1052 : (2002) 5 WLC 773 : (2002) 5 WLN 395
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 12, 26(3), 7(3)
High Courts30 Aug 2001Allowed
Bal Kishan Vs Urmila
Rajasthan High Court · AIR 2001 Raj 404 : (2002) 1 DMC 607 : (2002) 3 RCR(Civil) 336 : (2002) 2 RLW 1042 : (2002) 1 WLC 224
Hindu Marriage Act, 1955 — Section 13(1), 23(1)
High Courts30 Aug 2001Allowed
Rana Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RCR(Criminal) 728 : (2002) 4 RLW 2184 : (2002) 2 WLN 269
Rajasthan Control of Goondas Act, 1975 — Section 2, 3
High Courts30 Aug 2001Partly Allowed
Ajai Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3704 : (2002) 1 WLN 660
Evidence Act, 1872 — Section 25, 27, 8Penal Code, 1860 (IPC) — Section 302, 304
High Courts30 Aug 2001Dismissed
Soma Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2032 : (2002) 5 WLC 227 : (2002) 2 WLN 209
Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(11), 34
High Courts30 Aug 2001Dismissed
Managing Director, Raj. State Road Transport Corporation and Another Vs Sahiram and Others
Rajasthan High Court · (2002) 2 WLN 238
Penal Code, 1860 (IPC) — Section 304A
High Courts29 Aug 2001Partly Allowed
Ramanlal Vs Smt. Heeramani and Others
Rajasthan High Court · (2002) 3 RCR(Civil) 361 : (2002) 3 RLW 1347 : (2002) 5 WLC 846 : (2003) 2 WLN 332
Hindu Succession Act, 1956 — Section 23, 6, 8Transfer of Property Act, 1882 — Section 122, 123
High Courts28 Aug 2001Allowed
Smt. Manju Bhatnagar Vs Secretary to Government, Mahila and Bal Vikas Vibhag, Govt. of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2444
High Courts28 Aug 2001Allowed
Rajesh Khanna and Others Vs Rajasthan State Agriculture Marketing Board, Jaipur
Rajasthan High Court · (2002) 2 RLW 992 : (2002) 3 WLN 77
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14
High Courts28 Aug 2001Partly Allowed
Lala Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2001) 89 FLR 1073 : (2002) 3 RLW 1392 : (2002) 5 WLC 730 : (2002) 4 WLN 281
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts28 Aug 2001
Lehru Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1405 : (2002) 5 WLC 471
Penal Code, 1860 (IPC) — Section 300, 302, 304(I), 304(II)