High Courts11 Sept 2001Allowed
State of Rajasthan and Others Vs B.L. Yadav
Rajasthan High Court · (2001) 4 RLW 359 : (2001) 3 WLC 651 : (2002) 3 WLN 109
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,550 of 2,241
High Courts11 Sept 2001Dismissed
Union of India (UOI) Vs Grasim Industries Ltd.
Rajasthan High Court · (2005) 183 ELT 12
Central Excises and Salt Act, 1944 — Section 11B, 35H, 35H(1)
High Courts11 Sept 2001
Deep Singh and Others Vs Navratan and Others
Rajasthan High Court · (2002) 1 ACC 205 : (2002) ACJ 205 : (2002) WLC 153
High Courts11 Sept 2001Allowed
Ramgopal Pareek Vs State and Others
Rajasthan High Court · (2002) 92 FLR 1018 : (2002) 1 LLJ 706 : (2002) 1 WLC 53
Industrial Disputes Act, 1947 — Section 12(5)
High Courts11 Sept 2001
Panna Lal Vs State and Others
Rajasthan High Court · (2002) 3 WLN 231
Constitution of India, 1950 — Article 14, 16, 309
High Courts11 Sept 2001Allowed
Ranjeet Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 511
Arms Act, 1959 — Section 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 173, 193, 319Penal Code, 1860 (IPC) — Section 173, 27, 30, 307
High Courts10 Sept 2001Allowed
Badri and Others Vs Surendra Kumar and Others
Rajasthan High Court · (2002) ACJ 853 : (2002) WLC 274
High Courts10 Sept 2001
Prem Chand Vs Sate of Rajasthan and Others
Rajasthan High Court · (2002) 1 WLC 213 : (2003) 1 WLN 686
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190Penal Code, 1860 (IPC) — Section 365, 420
High Courts10 Sept 2001Dismissed
Surya Prakash and Others Vs Om Prakash
Rajasthan High Court · (2002) 4 RLW 2040
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1), 200, 319
High Courts10 Sept 2001
Commissioner of Income Tax Vs RAJASTHAN CONSTRUCTION CO.
Rajasthan High Court · (2002) 172 CTR 713
High Courts07 Sept 2001Dismissed
Salim @ Chhammu and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1687 : (2002) 4 WLC 617
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Sept 2001Dismissed
State of Rajasthan Vs Bhupendra Singh
Rajasthan High Court · AIR 2002 Raj 224 : (2003) 3 RLW 1724 : (2002) 1 WLC 606 : (2002) 4 WLN 307
Constitution of India, 1950 — Article 14, 226
High Courts06 Sept 2001
Commissioner of Income Tax Vs SHISHPAL
Rajasthan High Court · (2002) 172 CTR 410
Income Tax Act, 1961 — Section 256, 271, 274, 69
High Courts06 Sept 2001Dismissed
Suresh Vs Smt. Lalita
Rajasthan High Court · (2002) 3 CivCC 5 : (2002) CriLJ 380 : (2002) 2 DMC 166 : (2002) 2 RCR(Criminal) 744 : (2002) 2 RLW 941 : (2002) 2 WLC 211 : (2001) 4 WLN 688
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Sept 2001Allowed
Dalip Singh Vs State of Rajasthan
Rajasthan High Court · (2000) 84 FLR 621 : (2003) 1 RLW 542 : (2002) 3 WLN 257
Penal Code, 1860 (IPC) — Section 103, 307, 353, 97
High Courts06 Sept 2001Dismissed
Tata Iron and Steel Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 128 STC 243
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5)
High Courts06 Sept 2001
Commissioner of Income Tax Vs Shishpal
Rajasthan High Court · (2002) 255 ITR 187 : (2003) 126 TAXMAN 5
Income Tax Act, 1961 — Section 271(1), 274, 69
High Courts06 Sept 2001
Krishna Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 301
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 498A
High Courts05 Sept 2001Allowed
Prithvi Raj Vs State of Rajasthan
Rajasthan High Court · (2002) 3 WLN 304
Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 147, 302, 34, 379, 447
High Courts05 Sept 2001Dismissed
State of Rajasthan Vs Nauratan Mal
Rajasthan High Court · (2002) CriLJ 348
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 429