COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,549 of 2,241

High Courts14 Sept 2001Allowed

Satya Narayan and Others Vs Bihari Lal and Others

Rajasthan High Court · (2003) 2 RCR(Criminal) 568 : (2003) 1 RLW 406 : (2002) 1 WLN 286

Criminal Procedure Code, 1973 (CrPC) — Section 97Guardians and Wards Act, 1890 — Section 17(5), 4(2)

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High Courts13 Sept 2001Dismissed

Vishwanath and Others Vs Wishwanath and Others

Rajasthan High Court · (2002) 4 WLN 627

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High Courts13 Sept 2001

Krishi Upaj Mandi Samiti Vs Swarn Singh and Others

Rajasthan High Court · (2002) 2 WLN 193

Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 4

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High Courts13 Sept 2001Dismissed

Mathura Prasad Vs State of Rajasthan

Rajasthan High Court · (2003) 1 RLW 568 : (2002) 5 WLC 340 : (2002) 2 WLN 59

Criminal Procedure Code, 1973 (CrPC) — Section 173, 397(3), 482

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High Courts13 Sept 2001

Bharat Construction Co. Vs Commissioner of Income Tax

Rajasthan High Court · (2002) 258 ITR 140

Income Tax Act, 1961 — Section 145, 40

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High Courts13 Sept 2001

BHARAT CONSTRUCTION CO. Vs Commissioner of Income Tax

Rajasthan High Court · (2002) 172 CTR 408

Income Tax Act, 1961 — Section 145, 256, 40

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High Courts13 Sept 2001Dismissed

Bali Mohd. Vs State of Rajasthan

Rajasthan High Court · (2003) 1 RLW 328 : (2002) 2 WLN 328

Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 498A

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High Courts13 Sept 2001Dismissed

Jain Prakash Jain Vs Raj. Fin. Corpn. and Others

Rajasthan High Court · (2001) 4 RLW 388 : (2001) 3 WLC 687 : (2001) 4 WLN 689

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High Courts13 Sept 2001

Satya Deo Rajpurohit and Others Vs State of Rajasthan

Rajasthan High Court · (2002) 2 WLN 445

Criminal Procedure Code, 1973 (CrPC) — Section 156, 437, 438Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts12 Sept 2001Allowed

Umed Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2002) 4 WLN 443

Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 313Penal Code, 1860 (IPC) — Section 302, 328, 379

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High Courts12 Sept 2001

Commissioner of Income Tax Vs RAJKUMAR SENCHETI

Rajasthan High Court · (2002) 173 CTR 163

Income Tax Act, 1961 — Section 256, 271

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High Courts12 Sept 2001

Commissioner of Income Tax Vs BRANCH MANAGER, LIC OF INDIA, BARMER

Rajasthan High Court · (2002) 173 CTR 60

Income Tax Act, 1961 — Section 201, 256

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High Courts12 Sept 2001Allowed

Commissioner of Income Tax Vs Rajkumar Sancheti

Rajasthan High Court · (2002) 257 ITR 787

Income Tax Act, 1961 — Section 256, 271(1)

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High Courts12 Sept 2001Dismissed

Gyarsi Lal Vs Shankarlal

Rajasthan High Court · AIR 2002 Raj 171 : (2003) 3 RLW 1938

State Financial Corporations Act, 1951 — Section 29

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High Courts12 Sept 2001Dismissed

Ram Niwas Vs The State of Rajasthan

Rajasthan High Court · (2002) 5 WLC 313 : (2002) 1 WLN 35

Criminal Procedure Code, 1973 (CrPC) — Section 304, 313, 377Penal Code, 1860 (IPC) — Section 279, 304A, 337

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High Courts12 Sept 2001Dismissed

Ku. Archana Agarwal Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 4 RLW 374 : (2003) 2 WLN 365

Constitution of India, 1950 — Article 14, 16, 21, 226, 227

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High Courts12 Sept 2001Dismissed

Madan Lal Vs Ram Prasad (deceased by L.Rs.)

Rajasthan High Court · AIR 2002 Raj 99 : (2003) 3 RLW 1891 : (2002) 3 WLN 292

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High Courts11 Sept 2001

Punnath alias Purannath Vs State of Rajasthan

Rajasthan High Court · (2002) 1 WLN 1

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 394, 397

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High Courts11 Sept 2001Dismissed

Rajendra Prasad Vs The State of Rajasthan and Another

Rajasthan High Court · (2002) 2 WLN 231

Criminal Procedure Code, 1973 (CrPC) — Section 197, 258, 468Penal Code, 1860 (IPC) — Section 472, 509

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High Courts11 Sept 2001Dismissed

Rajendra Singh Vs State of Rajasthan

Rajasthan High Court · (2003) 4 RCR(Criminal) 384 : (2003) 3 RLW 2006 : (2002) 1 WLN 604

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50

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