COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,547 of 2,241

High Courts21 Sept 2001Dismissed

Sachin Vs State of Rajasthan

Rajasthan High Court · (2002) 3 RCR(Criminal) 221 : (2002) 2 RLW 1201

Criminal Procedure Code, 1973 (CrPC) — Section 438Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 18Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 364

Read judgment

High Courts21 Sept 2001

Doongarpur Kendriya Sahakari Bank Ltd. Vs Dhirendra Kumar

Rajasthan High Court · (2002) 92 FLR 815 : (2002) 4 LLJ 75 : (2002) WLC 61 : (2002) 2 WLN 16

Industrial Disputes Act, 1947 — Section 11A

Read judgment

High Courts21 Sept 2001Partly Allowed

Yunus Vs State of Rajasthan

Rajasthan High Court · (2002) 3 RLW 1447 : (2002) 5 WLC 386 : (2002) 4 WLN 328

Penal Code, 1860 (IPC) — Section 307, 334, 341

Read judgment

High Courts21 Sept 2001

The New India Insurance Company Limited Vs Ramesh Kumar and Others

Rajasthan High Court · (2002) 3 WLN 664

Motor Vehicles Act, 1988 — Section 147, 149

Read judgment

High Courts21 Sept 2001Allowed

Manoharlal Vs State of Rajasthan

Rajasthan High Court · (2002) CriLJ 394

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 53Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8

Read judgment

High Courts20 Sept 2001

Kamlesh Kumar Nankani Vs Zonal Manager, FCI, Jaipur

Rajasthan High Court · (2002) 2 RLW 1198 : (2002) 2 WLC 322 : (2003) 1 WLN 641

Food Corporation of India Staff Regulations, 1971 — Regulation 5

Read judgment

High Courts20 Sept 2001

Shankar Lal and Others Vs Bhanwar Lal

Rajasthan High Court · (2002) 4 WLN 85

Read judgment

High Courts20 Sept 2001

Dr. Anil Sharma Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2002 Raj 328 : (2001) 4 RLW 421 : (2001) 4 WLC 4 : (2002) 5 WLN 387

Constitution of India, 1950 — Article 226

Read judgment

High Courts20 Sept 2001Allowed

Commercial Taxes Officer Vs Meera Granites Private Limited and Another

Rajasthan High Court · (2002) 4 RLW 2158 : (2002) 127 STC 586 : (2002) 3 WLN 252

Rajasthan Sales Tax Act, 1994 — Section 15, 2(27), 86(2)

Read judgment

High Courts20 Sept 2001Dismissed

Rajasthan State Road Transport Corporation Vs Employees State Insurance Corporation

Rajasthan High Court · (2002) 4 WLN 557

Employees State Insurance Act, 1948 — Section 2, 82

Read judgment

High Courts19 Sept 2001Dismissed

Chiman Jagwani and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (2002) 2 WLN 435

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

Read judgment

High Courts19 Sept 2001

Durga Lal @ Durgesh Vs State of Rajasthan

Rajasthan High Court · (2002) 2 WLN 494

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 326

Read judgment

High Courts18 Sept 2001

Leelaram @ Sukhvir Vs State of Rajasthan

Rajasthan High Court · (2002) 3 RCR(Criminal) 224 : (2002) 2 RLW 1192 : (2002) 1 WLC 468 : (2002) 2 WLN 369

Penal Code, 1860 (IPC) — Section 100, 302

Read judgment

High Courts18 Sept 2001Allowed

Anil and Others Vs State of Rajasthan

Rajasthan High Court · (2001) 09 RAJ CK 0020

Penal Code, 1860 (IPC) — Section 323, 427, 451

Read judgment

High Courts18 Sept 2001

Rajasthan Legal Service Association Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 4 RLW 414 : (2001) 4 WLC 12 : (2002) 5 WLN 523

Read judgment

High Courts18 Sept 2001Dismissed

Smt. Rajwanti and Others Vs Dinesh Kumar

Rajasthan High Court · (2002) 3 WLN 299

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126

Read judgment

High Courts17 Sept 2001Dismissed

Ammi Lal @ Immi Chand and Others Vs State of Rajasthan

Rajasthan High Court · (2002) 2 RLW 1188 : (2002) 2 WLN 34

Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 307, 324, 326, 34

Read judgment

High Courts15 Sept 2001Dismissed

State of Rajasthan Vs Veer Bhan

Rajasthan High Court · (2003) 3 RLW 1670 : (2002) 1 WLC 593 : (2002) 4 WLN 310 : (2002) 2 WLN 179

Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(7)

Read judgment

High Courts15 Sept 2001Dismissed

Rajendra Vs State of Rajasthan

Rajasthan High Court · (2003) 1 RLW 428 : (2002) 2 WLN 227

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 326

Read judgment

High Courts15 Sept 2001Dismissed

Commissioner of Wealth-tax Vs H.H. Rajdadi Smt. Badan Kanwar Medical Trust

Rajasthan High Court · (2002) 257 ITR 294

Wealth Tax Act, 1957 — Section 27(3), 3

Read judgment