High Courts26 Sept 2001Dismissed
Prem Chand Vs Rajendra Singh
Rajasthan High Court · (2002) 3 RCR(Civil) 248 : (2002) 2 RLW 1223 : (2002) 2 WLC 320
Civil Procedure Code, 1908 (CPC) — Section 21(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,546 of 2,241
High Courts26 Sept 2001
Shiv Raj Sharma Vs State of Rajasthan and RPSC
Rajasthan High Court · (2002) 2 RLW 1217 : (2002) 2 WLC 262 : (2002) 4 WLN 367
Rajasthan Agriculture Service Rules, 1960 — Rule 22
High Courts26 Sept 2001
Sohan Lal Kansal Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 3 RLW 1723
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 18
High Courts26 Sept 2001Dismissed
National Insurance Co. Ltd. Vs Keshrimal and Others
Rajasthan High Court · (2003) 1 RLW 601 : (2002) 1 WLN 632
Motor Vehicles Act, 1988 — Section 147, 149, 170
High Courts26 Sept 2001
Dr. Subhash Kholia Vs State of Rajasthan
Rajasthan High Court · (2002) 1 DMC 19
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306, 498A
High Courts26 Sept 2001Allowed
Banna Lal Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RCR(Criminal) 146 : (2003) 1 RLW 556 : (2002) 4 WLN 260
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts26 Sept 2001Dismissed
Julian D.J. Harry Vs P.K. Khanna
Rajasthan High Court · (2002) 2 WLN 17
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Sept 2001Allowed
Dr. Yashpal Mendiratta Vs The State of Rajasthan
Rajasthan High Court · (2002) 4 WLN 417
High Courts25 Sept 2001
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1479
Penal Code, 1860 (IPC) — Section 120B, 302, 364, 365
High Courts25 Sept 2001Allowed
Ramesh Chand Vs State
Rajasthan High Court · (2002) 2 RLW 1211 : (2002) 5 WLC 193
Penal Code, 1860 (IPC) — Section 302, 34, 376(2)
High Courts25 Sept 2001
Santokh Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1410
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts25 Sept 2001Dismissed
Ganga Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 RLW 2115 : (2002) 2 WLC 325 : (2002) 2 WLN 382
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts24 Sept 2001Allowed
Hari Singh Hada Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 2 RLW 1208
Industrial Disputes Act, 1947 — Section 25
High Courts24 Sept 2001Dismissed
Sarla Sharma Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2002 Raj 301 : (2002) 1 DMC 409 : (2002) 3 RCR(Civil) 324 : (2002) 2 RLW 1203 : (2002) 1 WLC 178
Family Courts Act, 1984 — Section 13Rajasthan (High Court) Family Court (Amendment) Rules, 1994 — Rule 22
High Courts24 Sept 2001Partly Allowed
Jayantilal and Another Vs Driver Ranbir Singh and Others
Rajasthan High Court · (2002) 4 RLW 2305 : (2002) 2 WLN 500
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts24 Sept 2001
Commissioner of Income Tax Vs LAKE PALACE HOTELS and MOTELS (P) LTD.
Rajasthan High Court · (2002) 172 CTR 290
Income Tax Act, 1961 — Section 32, 32A
High Courts24 Sept 2001Allowed
Kajod Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2286 : (2002) 2 WLN 1
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts24 Sept 2001Allowed
Ashwini Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (2002) 2 WLN 497
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts24 Sept 2001Dismissed
Laxman Singh and Another Vs Kan Singh and Others
Rajasthan High Court · (2002) 4 WLN 390
Civil Procedure Code Amendment Act, 2002 — Section 2Specific Relief Act, 1963 — Section 6, 9
High Courts22 Sept 2001Dismissed
Ramswaroop Bagari Vs State of Rajasthan and others
Rajasthan High Court · AIR 2002 Raj 27
Evidence Act, 1872 — Section 78(2), 81