High Courts08 Oct 2001Dismissed
Poppy Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1507 : (2002) 5 WLC 330 : (2002) 4 WLN 53
Penal Code, 1860 (IPC) — Section 300, 304
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,544 of 2,241
High Courts08 Oct 2001Dismissed
Bhanupratap Singh Bordiya Vs Sangeeta Bordiya
Rajasthan High Court · (2002) 1 DMC 713 : (2002) 1 WLC 405
Hindu Marriage Act, 1955 — Section 13(1)
High Courts05 Oct 2001
Bapu Lal Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1322 : (2002) 2 RCR(Criminal) 621 : (2002) 5 WLC 704
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Oct 2001Allowed
R.P. Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2003) ACJ 2093 : AIR 2002 Raj 104 : (2002) 3 RLW 1678 : (2002) 2 WLC 345 : (2002) 4 WLN 361
Constitution of India, 1950 — Article 226
High Courts05 Oct 2001Dismissed
State of Rajasthan Vs Jora Ram
Rajasthan High Court · (2002) 2 RLW 979 : (2002) 2 WLN 39
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306
High Courts05 Oct 2001Allowed
Surendra Bijawat and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1178 : (2002) 1 WLC 232 : (2002) 4 WLN 428
Constitution of India, 1950 — Article 14, 16Rajasthan Service of Engineers and Research Officers (Irrigation Branch) Rules, 1954 — Rule 7A
High Courts05 Oct 2001Dismissed
Raja Mohd. Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RCR(Criminal) 593 : (2002) 4 RLW 2054 : (2002) 3 WLN 273
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts05 Oct 2001Dismissed
Pappu Singh @ Laxmansingh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2187 : (2002) 5 WLC 566 : (2003) 1 WLN 656
Evidence Act, 1872 — Section 2Penal Code, 1860 (IPC) — Section 307, 324
High Courts04 Oct 2001Dismissed
Kundanmal Sons Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 4 WLN 303
Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 — Section 3(1)
High Courts04 Oct 2001Dismissed
Kamlesh Paharia Vs State of Rajasthan
Rajasthan High Court · (2002) 2 RLW 1173 : (2002) 2 WLC 290
Criminal Procedure Code, 1973 (CrPC) — Section 407, 408Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Oct 2001Allowed
Dalip Singh Vs The State of Rajasthan
Rajasthan High Court · (2003) 2 RCR(Criminal) 295 : (2002) 4 RLW 2452 : (2002) 4 WLN 70
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 8
High Courts04 Oct 2001Dismissed
The Shive Cooperative Housing Society Vs Shri Chauthmal
Rajasthan High Court · (2002) 2 RLW 1167 : (2002) 1 WLC 530 : (2002) 5 WLN 377
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 4(5), Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts04 Oct 2001Dismissed
Prem Kumari Vs Teeja Devi and Others
Rajasthan High Court · (2002) 2 RLW 1175 : (2002) 1 WLC 613 : (2002) 5 WLN 495
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Oct 2001
Nathulal and Others Vs State of Rajasthan
Rajasthan High Court · (2002) WLC 73 : (2002) 1 WLN 358
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 498A
High Courts04 Oct 2001Dismissed
Karan Singh Saktawat Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 92 FLR 431 : (2002) 1 RLW 54 : (2002) 1 WLN 282
Constitution of India, 1950 — Article 14, 16Industrial Disputes (Central) Rules, 1957 — Rule 77Industrial Disputes Act, 1947 — Section 2, 25, 25
High Courts03 Oct 2001Dismissed
Indian Farmers Fertiliser Cooperative Ltd. Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RLW 1882 : (2002) 4 WLN 414
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Fertiliser (Control) Order, 1985 — Regulation 19, 19(1)
High Courts03 Oct 2001Dismissed
Resham Devi and Others Vs Chandra Prakash and Another
Rajasthan High Court · (2002) 4 RLW 2321 : (2002) 5 WLC 405
Motor Vehicles Act, 1988 — Section 171
High Courts03 Oct 2001Allowed
Anju Bala and Others Vs State of Rajasthan
Rajasthan High Court · (2002) 4 RLW 2098 : (2002) 4 WLC 723 : (2002) 4 WLN 373
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Oct 2001
Collector of Central Excise, Jaipur Vs Shree Cements Ltd.
Rajasthan High Court · (2002) 139 ELT 272
Central Excise Rules, 1944 — Rule 57A
High Courts03 Oct 2001Allowed
Mehta Krishi Kendra and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 1 RLW 472 : (2002) 1 WLN 264
Constitution of India, 1950 — Article 19, 21Essential Commodities Act, 1955 — Section 3, 7Fertiliser (Control) Order, 1985 — Regulation 19, 19(1)