High Courts15 Sept 2001

Shetra Pal Vs Smt. Renu and Others

Rajasthan High Court · AIR 2002 Raj 159 : (2002) 2 CivCC 409 : (2002) 3 RCR(Civil) 756 : (2002) 4 RLW 1946 : (2002) 1 WLC 559 : (2002) 2 WLN 384

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Sept 2001Dismissed

Bagda Ram Vs State of Rajasthan

Rajasthan High Court · (2003) 3 RLW 1815 : (2002) 4 WLN 350

Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338