High Courts30 May 2002Dismissed
Union of India (UOI) and Others Vs Rajendra Kumar Gaur and Others
Rajasthan High Court · (2003) 2 RLW 1203 : (2002) 4 WLC 60 : (2002) 5 WLN 529
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,501 of 2,241
High Courts30 May 2002
Vishnu Kumar Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3346 : (2003) 2 RLW 816 : (2002) 3 WLC 618
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts30 May 2002
State of Rajasthan and Others Vs Rajasthan High Court Non-Gazetted Ministerial Staff Association and Others
Rajasthan High Court · (2003) 2 RLW 1104 : (2002) 3 WLC 379
High Courts30 May 2002Dismissed
Venkatesh Co. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 96 FLR 769 : (2003) 1 LLJ 227 : (2002) WLC 720
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts30 May 2002Dismissed
Narayan Lal Kushal Vs Jagdish Prasad Gupta and Another
Rajasthan High Court · (2004) 2 RLW 1080 : (2003) 1 WLC 134 : (2003) 2 WLN 616
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 2
High Courts30 May 2002Dismissed
Mohan Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 3 RLW 1585 : (2002) 1 WLC 750 : (2002) 5 WLN 89
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17
High Courts29 May 2002Allowed
Uma Paliwal Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2002 Raj 348 : (2003) 2 RLW 1118
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 115Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts29 May 2002Dismissed
Ram Chandra Sharma Vs Rajasthan Tribal Area Development
Rajasthan High Court · (2003) 3 RLW 1594 : (2002) 4 WLC 784 : (2002) 5 WLN 14
Constitution of India, 1950 — Article 226
High Courts29 May 2002
Gawrilal Vs State of Rajasthan
Rajasthan High Court · (2003) 4 RLW 2370 : (2002) 5 WLC 218 : (2002) 5 WLN 340
Criminal Procedure Code, 1973 (CrPC) — Section 165Opium Act, 1857 — Section 16, 4, 9
High Courts29 May 2002Allowed
Jahur Mohd. Vs Haji Abdul Gaffar Khan
Rajasthan High Court · (2002) 4 WLN 716
Limitation Act, 1963 — Section 5
High Courts28 May 2002Allowed
Mohini Devi and Others Vs Rajendra Kumar and Others
Rajasthan High Court · (2003) 3 WLN 408
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 163A, 166
High Courts28 May 2002Dismissed
M/s. Aravali Stone Company Vs Urban Improvement trust
Rajasthan High Court · (2002) 05 RAJ CK 0126
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts28 May 2002
Mohd. Husain and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 261
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 39Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 176, 302
High Courts28 May 2002
Jai Drinks (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 178 CTR 42
Income Tax Act, 1961 — Section 256, 32, 41, 43
High Courts28 May 2002
Jai Drinks (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 258 ITR 645
Income Tax Act, 1961 — Section 41(2)
High Courts28 May 2002Dismissed
S.R. Higher Secondary School Vs Rajasthan Non Government Educational Institutions Tribunal and Others
Rajasthan High Court · (2003) 1 RLW 530 : (2002) 3 WLC 586 : (2002) 5 WLN 3
Constitution of India, 1950 — Article 45Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 34Rajasthan Non-Government Educational Institutions Act, 1989 — Section 29
High Courts24 May 2002Allowed
Jeth Mal Purohit Vs R.H.C. and Others
Rajasthan High Court · (2003) 4 RLW 2376 : (2003) 1 WLC 66 : (2002) 5 WLN 500
Rajasthan High Court (Conditions of Service of Staff) Rules, 1953 — Rule 9
High Courts24 May 2002Dismissed
Gupta and Others Vs State and Another
Rajasthan High Court · (2003) 3 RLW 1503 : (2002) 5 WLN 67
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 397(3), 482Insecticides Act, 1968 — Section 29(1)(A)
High Courts24 May 2002Dismissed
Himanshu Moorjani Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3141 : (2003) 2 RLW 801 : (2002) 3 WLC 668
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 201
High Courts24 May 2002Dismissed
Commissioner of Income Tax Vs Ghewar Chand Soni
Rajasthan High Court · (2003) 263 ITR 650
Income Tax Act, 1961 — Section 139(8), 143, 144, 147, 148