High Courts04 Jul 2002
Commissioner of Income Tax Vs Dimensional Plastiglass Industries (P) Ltd.
Rajasthan High Court · (2002) 125 TAXMAN 46
Income Tax Act, 1961 — Section 256, 43B
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,499 of 2,241
High Courts04 Jul 2002Dismissed
Dr. Pushpa Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 RLW 702 : (2002) 4 WLC 47
Constitution of India, 1950 — Article 14, 16
High Courts04 Jul 2002
Commissioner of Income Tax Vs Rajesh Khandelwal
Rajasthan High Court · (2003) 180 CTR 392
Income Tax Act, 1961 — Section 80C
High Courts04 Jul 2002
Commissioner of Income Tax Vs Kamal and Co.
Rajasthan High Court · (2002) 125 TAXMAN 57
Income Tax Act, 1961 — Section 256, 43B
High Courts04 Jul 2002
Commissioner of Income Tax Vs Pratap (Raj) Cooper Foils and Laminates Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 479
Income Tax Act, 1961 — Section 256
High Courts04 Jul 2002Dismissed
Ashok Kumar Vs Kailash Chandra
Rajasthan High Court · (2003) 1 BC 412 : (2003) CriLJ 284 : (2003) 1 RCR(Criminal) 631 : (2003) 3 RLW 1944 : (2002) 4 WLC 637 : (2002) 5 WLN 198
Criminal Procedure Code, 1973 (CrPC) — Section 258, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Jul 2002Allowed
Smt. Kamla and Another Vs Ramesh Chandra and Others
Rajasthan High Court · (2003) 1 CivCC 58 : (2003) 1 RCR(Civil) 687 : (2002) 4 WLC 321 : (2002) 5 WLN 260
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(iv)
High Courts04 Jul 2002
Commissioner of Income Tax Vs Hotel Ratnada International (P) Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 723
Income Tax Act, 1961 — Section 256
High Courts03 Jul 2002Dismissed
Baldeva Ram Vs State of Rajasthan
Rajasthan High Court · (2002) 07 RAJ CK 0143
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts03 Jul 2002
Mahaveer Prasad Vs Roshni Devi and Others
Rajasthan High Court · (2003) 3 RLW 1898 : (2002) 5 WLC 142 : (2002) 5 WLN 407
Motor Vehicles Act, 1988 — Section 147, 149
High Courts03 Jul 2002
CWT Vs Kedar Nath
Rajasthan High Court · (2002) 124 TAXMAN 141
Comptroller and Auditor-Generals (Duties, Powers and Conditions of Service) Act, 1971 — Section 16Income Tax Act, 1961 — Section 147, 17Wealth Tax Act, 1957 — Section 27(1), 5(1)(iv)
High Courts03 Jul 2002Dismissed
New India Assurance Co. Ltd. and Another Vs Hukali and Others
Rajasthan High Court · (2003) 1 WLN 352
Motor Vehicles Act, 1988 — Section 149, 163A, 170
High Courts03 Jul 2002
Bindu Prasad Soni Vs Union of India (UOI) and Another
Rajasthan High Court · (2002) 258 ITR 663
Constitution of India, 1950 — Article 226, 227Finance Act, 1998 — Section 87, 88, 90(1), 90(2), 95
High Courts03 Jul 2002
Commissioner of Wealth-tax Vs Kedar Nath
Rajasthan High Court · (2003) 259 ITR 563
Wealth Tax Act, 1957 — Section 16(3), 17(1), 5(1)
High Courts03 Jul 2002
Bindu Prasad Soni Vs Union of India and Another
Rajasthan High Court · (2002) 176 CTR 165
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148, 2, 87, 88, 89
High Courts03 Jul 2002
Commissioner of Income Tax Vs Smt. Gulnar N. Marfatia
Rajasthan High Court · (2002) 124 TAXMAN 480
Income Tax Act, 1961 — Section 256, 64
High Courts03 Jul 2002Dismissed
State of Rajasthan and Others Vs Ram Kishan and Another
Rajasthan High Court · (2003) 2 RLW 726
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 25(10), 27, 7
High Courts03 Jul 2002Dismissed
Smt. Umi Devi and Another Vs Mohd. Ali and Others
Rajasthan High Court · (2003) 1 WLN 339
High Courts02 Jul 2002Allowed
Assistant Commissioner of Income Tax Vs Vipin Doshi
Rajasthan High Court · (2002) 07 RAJ CK 0166
High Courts02 Jul 2002
Asstt. Commissioner of Income Tax Vs Vipin Doshi
Rajasthan High Court · (2002) 177 CTR 85
Income Tax Act, 1961 — Section 148, 260A, 32A