High Courts12 Jul 2002
Premier Vegetable Products Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 124 TAXMAN 740 : (1995) 81 TAXMAN 466
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,497 of 2,241
High Courts12 Jul 2002Dismissed
Bajrang Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2612 : (2002) 4 WLC 405 : (2002) 5 WLN 450
Rajasthan Police Subordinate Service Rules, 1989 — Rule 7(4)
High Courts12 Jul 2002
Commissioner of Income Tax Vs Registhan Pvt. Ltd.
Rajasthan High Court · (2003) 261 ITR 757
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts12 Jul 2002Allowed
State of Rajasthan and Others Vs Rajasthan Board of Muslim Wakf and Another
Rajasthan High Court · (2002) WLC 682 : (2002) 4 WLN 702
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts12 Jul 2002
Jaipur Oil Products Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 124 TAXMAN 739
Income Tax Act, 1961 — Section 256(1)
High Courts12 Jul 2002
Commissioner of Income Tax Vs Registhan (P) Ltd.
Rajasthan High Court · (2003) 132 TAXMAN 2
Income Tax Act, 1961 — Section 256, 35B
High Courts11 Jul 2002Allowed
The Nagaur Co-operative Marketing Society Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 245 : (2003) 3 RLW 2066 : (2002) 5 WLC 118 : (2002) 5 WLN 238
Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 10(1)
High Courts11 Jul 2002Allowed
Mangi Lal Ojha and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 WLN 460
Constitution of India, 1950 — Article 14
High Courts11 Jul 2002
New India Assurance Company Limited Vs Smt. Hanju Devi and Others
Rajasthan High Court · (2003) 1 WLN 359
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Jul 2002Partly Allowed
Kamal Motors Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 180 CTR 166 : (2003) 131 TAXMAN 155
Income Tax Act, 1961 — Section 68
High Courts11 Jul 2002
Bimla Lakhera (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 592 : (2002) 4 WLC 103
Constitution of India, 1950 — Article 233Rajasthan Higher Judicial Service Rules, 1969 — Rule 15, 8
High Courts11 Jul 2002
Suresh Kumar Koli Vs State of Rajasthan and Another
Rajasthan High Court · (2002) 5 WLC 444 : (2003) 2 WLN 636
High Courts10 Jul 2002Allowed
Nisar Mohd. Vs State of Rajasthan
Rajasthan High Court · (2002) 5 WLN 463
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts10 Jul 2002
Mohan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 197
Constitution of India, 1950 — Article 14, 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Rajasthan Minor Mineral Concession Rules, 1986 — Rule 26
High Courts09 Jul 2002
Asstt. Commissioner of Income Tax Vs L.N. Mehta
Rajasthan High Court · (2002) 76 TTJ 594
Income Tax Act, 1961 — Section 143, 147, 148
High Courts09 Jul 2002
Central Stores Pvt. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 260 ITR 195 : (2004) 134 TAXMAN 753
Income Tax Act, 1961 — Section 37
High Courts09 Jul 2002
Commissioner of Income Tax Vs Ruby Trading Co. Pvt. Ltd.
Rajasthan High Court · (2003) 259 ITR 54
Income Tax Act, 1961 — Section 263, 45, 46, 46(1), 46(2)
High Courts09 Jul 2002
Commissioner of Income Tax Vs Arawali Constructions Co. (P.) Ltd.
Rajasthan High Court · (2002) 177 CTR 79 : (2003) 259 ITR 30
Income Tax Act, 1961 — Section 37
High Courts09 Jul 2002Allowed
Mewar Anchalik Gramin Bank and Others Vs Mewar Anchalik Gramin Bank Officers Association
Rajasthan High Court · (2003) 2 LLJ 903 : (2003) 3 RLW 1813 : (2003) 1 WLC 55 : (2002) 5 WLN 410
Mewar Anchalik Gramin Bank Staff Service Regulations, 1983 — Regulation 13(3)
High Courts09 Jul 2002
Commissioner of Income Tax Vs Arawali Construction Co. (P) Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 146
Income Tax Act, 1961 — Section 256, 32, 35AB