COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,496 of 2,241

High Courts18 Jul 2002Dismissed

Hindustan Zinc Limited Vs Jagmal Ram and Another

Rajasthan High Court · (2002) 95 FLR 516 : (2003) 3 RLW 2061 : (2002) 5 WLC 28 : (2002) 5 WLN 264

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 18, 33C(2)

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High Courts18 Jul 2002

Commissioner of Income Tax Vs Rajasthan Patrika Ltd.

Rajasthan High Court · (2004) 1 BC 183 : (2002) 178 CTR 414 : (2002) 258 ITR 300

Income Tax Act, 1961 — Section 119, 147, 148, 256, 260A

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High Courts18 Jul 2002

Avtar Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2003) 3 RLW 2015 : (2003) 1 WLC 274

Penal Code, 1860 (IPC) — Section 302, 323, 34, 97

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High Courts17 Jul 2002

Lalit Bagrecha Vs State of Rajasthan

Rajasthan High Court · (2002) 07 RAJ CK 0145

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401

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High Courts17 Jul 2002Dismissed

Rajendra Singh Vs State of Rajasthan

Rajasthan High Court · (2003) 4 RCR(Criminal) 380 : (2003) 3 RLW 1865 : (2003) WLC 454 : (2002) 5 WLC 276

Criminal Procedure Code, 1973 (CrPC) — Section 306, 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 5, 7

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High Courts17 Jul 2002

Lal Singh Vs The Authority under Shops and Commercial Establishments Act and Another

Rajasthan High Court · (2002) 95 FLR 898 : (2003) 3 RLW 1829 : (2002) 4 WLN 671

Rajasthan Shops and Commercial Establishments Act, 1958 — Section 28A, 28A(1), 28A(3)

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High Courts17 Jul 2002

Hanuman Sahai Choudhary Vs Union of India (UOI) and Others

Rajasthan High Court · (2004) 186 CTR 715 : (2004) 136 TAXMAN 93

Income Tax Act, 1961 — Section 143

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High Courts17 Jul 2002Dismissed

Bijay Paper Traders and Investment Ltd. Vs Official Liquidator

Rajasthan High Court · (2003) 42 SCL 18

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 460, 460(6)

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High Courts16 Jul 2002

Commissioner of Income Tax Vs ABDUL KARIM STONE

Rajasthan High Court · (2002) 177 CTR 167

Income Tax Act, 1961 — Section 256, 43B

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High Courts16 Jul 2002Allowed

Sanwar Mal Vs The State of Rajasthan and Others

Rajasthan High Court · (2003) 4 RLW 2623 : (2002) 4 WLC 761 : (2003) 2 WLN 313

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High Courts16 Jul 2002

Peeru Lal, Mohan Lal Vs Commissioner of Income Tax

Rajasthan High Court · (2002) 257 ITR 198

Income Tax Act, 1961 — Section 144B, 153, 292B

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High Courts16 Jul 2002

Commissioner of Income Tax Vs Golecha Minerals (P) Ltd.

Rajasthan High Court · (2002) 124 TAXMAN 742

Income Tax Act, 1961 — Section 256

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High Courts16 Jul 2002

Peeru Lal Mohan Lal Vs Commissioner of Income Tax

Rajasthan High Court · (2002) 176 CTR 377

Income Tax Act, 1961 — Section 143, 144, 144B, 146, 153

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High Courts15 Jul 2002

Commissioner of Income Tax Vs S.B. Properties Enterprises Ltd.

Rajasthan High Court · (2002) 124 TAXMAN 743

Income Tax Act, 1961 — Section 256

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High Courts15 Jul 2002

Commissioner of Income Tax Vs Anjani Kumar Co. Ltd.

Rajasthan High Court · (2002) 124 TAXMAN 429

Income Tax Act, 1961 — Section 256

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High Courts15 Jul 2002Dismissed

Fakir Mohammed Vs Ajaj Ali and Others

Rajasthan High Court · (2002) 4 RCR(Civil) 225 : (2004) 1 RCR(Rent) 6 : (2003) 4 RLW 2615 : (2002) 4 WLC 506 : (2003) 2 WLN 318

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 11Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13

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High Courts15 Jul 2002

Ritesh Bhargava Vs State of Rajasthan

Rajasthan High Court · (2002) 4 WLC 22 : (2003) 3 WLN 363

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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High Courts15 Jul 2002Allowed

Mahendra Kumar and Others Vs State of Rajasthan

Rajasthan High Court · (2002) 5 WLN 464

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts12 Jul 2002

Rukma Devi Vs State of Rajasthan

Rajasthan High Court · (2002) 07 RAJ CK 0165

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts12 Jul 2002

Commissioner of Income Tax Vs National Boring Co.

Rajasthan High Court · (2002) 177 CTR 84

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