High Courts09 Jul 2002
Commissioner of Income Tax Vs Ruby Trading Co. (P) Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 186
Income Tax Act, 1961 — Section 2, 256, 263, 45, 46
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,498 of 2,241
High Courts09 Jul 2002
Commissioner of Income Tax Vs Hari Oil Mills Ltd.
Rajasthan High Court · (2002) 124 TAXMAN 481
Income Tax Act, 1961 — Section 256, 43B
High Courts09 Jul 2002
Commissioner of Income Tax Vs Jindal and Jindal
Rajasthan High Court · (2002) 124 TAXMAN 482
Income Tax Act, 1961 — Section 256, 43B
High Courts09 Jul 2002
Rajasthan Central Stores (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 616 : (2002) 124 TAXMAN 485
Income Tax Act, 1961 — Section 256
High Courts08 Jul 2002
Commissioner of Income Tax Vs Ashok Taksali
Rajasthan High Court · (2002) 176 CTR 625 : (2002) 257 ITR 352
Income Tax Act, 1961 — Section 158BC
High Courts08 Jul 2002Dismissed
State of Rajasthan and Another Vs Judge Labour Court and Another
Rajasthan High Court · (2001) 88 FLR 232 : (2003) 2 RLW 724
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts06 Jul 2002Dismissed
Jabar Singh Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 596
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Jul 2002Dismissed
Narain Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 4 RLW 2597
Constitution of India, 1950 — Article 20(2), 226, 311Penal Code, 1860 (IPC) — Section 409Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 19
High Courts05 Jul 2002
New India Assurance Company Ltd. Vs Hans Kanwar and Others
Rajasthan High Court · (2003) 3 RLW 1959 : (2003) 1 WLC 286
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Jul 2002
Harshvardhan Chemicals and Minerals Ltd. Vs Union of India (UOI) and Another
Rajasthan High Court · (2002) 177 CTR 75 : (2002) 256 ITR 767
Income Tax Act, 1961 — Section 254, 254(2)
High Courts05 Jul 2002Dismissed
State of Rajasthan and Others Vs Mahendra Joshi and Another
Rajasthan High Court · (2002) 95 FLR 595 : (2003) 1 LLJ 256 : (2003) 3 RLW 1966 : (2003) 3 RLW 1996 : (2003) 1 WLC 47
Industrial Disputes Act, 1947 — Section 25B, 25C, 25F, 25G, 25H
High Courts05 Jul 2002
Ram Bhawan Dharamshala Vs State of Rajasthan
Rajasthan High Court · (2002) 258 ITR 725
Income Tax Act, 1961 — Section 11, 13(2)
High Courts05 Jul 2002
H.M. Pareek Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 124 TAXMAN 335
Income Tax Act, 1961 — Section 16, 17, 256
High Courts05 Jul 2002
Rajasthan Cylinders and Containers Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 614
Income Tax Act, 1961 — Section 256
High Courts05 Jul 2002Dismissed
Unna Ram Vs Smt. Geeta Devi
Rajasthan High Court · (2002) 4 WLC 227 : (2002) 5 WLN 713
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 102, 5General Clauses Act, 1897 — Section 5, 6
High Courts05 Jul 2002Allowed
Maharao Brijraj Singh and Another Vs Saraswati Devi Sharma
Rajasthan High Court · (2003) 3 WLN 16
Civil Procedure Code, 1908 (CPC) — Section 10, 151Contract Act, 1872 — Section 10, 20, 23Specific Relief Act, 1963 — Section 16, 20
High Courts05 Jul 2002
Bheruram Ratanlal Vs Commissioner of Income Tax
Rajasthan High Court · (2002) 176 CTR 491 : (2002) 124 TAXMAN 138
Income Tax Act, 1961 — Section 184, 186
High Courts04 Jul 2002Dismissed
Krishna and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 3 RLW 2032 : (2002) 4 WLC 648 : (2002) 5 WLN 418
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts04 Jul 2002Allowed
Gordhan Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 96 FLR 561 : (2003) 3 RLW 1991
Constitution of India, 1950 — Article 14, 226, 39
High Courts04 Jul 2002Allowed
Ghanshyam Singh Senger Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 3 WLN 458
Constitution of India, 1950 — Article 14