High Courts02 Jul 2002Dismissed
Sumerpur Truck Operators Union Vs Income Tax Officer
Rajasthan High Court · (2003) 259 ITR 749
Income Tax Act, 1961 — Section 10(24), 147
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,500 of 2,241
High Courts02 Jul 2002Dismissed
Aditya Cement Staff Club Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 RLW 396 : (2003) 4 WLC 663
Finance Act, 2001 — Section 17(2)Income Tax Act, 1961 — Section 17Income Tax Rules, 1962 — Rule 3
High Courts02 Jul 2002Allowed
S.K. Chakrabarty Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 589
Rajasthan State Cooperative Spinning and Ginning Mills Federation Employees Service Rules 1994 — Rule 16.33(5), 16.39(2)
High Courts01 Jul 2002
CWT Vs Shyam Mohan Rawat
Rajasthan High Court · (2002) 124 TAXMAN 483
Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 1BB
High Courts01 Jul 2002
Balu Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 97 FLR 283 : (2003) 2 LLJ 705 : (2003) WLC 103 : (2002) 5 WLN 674
High Courts01 Jul 2002
Sunil Kumar Vs Laxman Singh and Another
Rajasthan High Court · (2003) ACJ 1982 : (2002) 4 WLC 271
Motor Vehicles Act, 1988 — Section 173
High Courts01 Jul 2002
Commissioner of Wealth Tax Vs Santosh Chand
Rajasthan High Court · (2004) 188 CTR 590
Wealth Tax Rules, 1957 — Rule 1BB
High Courts01 Jul 2002
Commissioner of Wealth-tax Vs Shyam Mohan Rawat
Rajasthan High Court · (2002) 258 ITR 711
Wealth Tax Act, 1957 — Section 27(3)Wealth Tax Rules, 1957 — Rule 1BB, 2B(2)
High Courts01 Jul 2002Dismissed
Lala @ Lal Singh Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 414 : (2003) 4 RLW 2628 : (2003) 1 WLC 669
Penal Code, 1860 (IPC) — Section 395
High Courts01 Jul 2002
CWT Vs Santosh Chand
Rajasthan High Court · (2003) 131 TAXMAN 265
Wealth Tax Act, 1957 — Section 27(3)
High Courts11 Jun 2002Allowed
Arun Kumar Tyagi Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 1 RLW 695 : (2002) 4 WLC 158
Constitution of India, 1950 — Article 15(4), 226
High Courts04 Jun 2002Allowed
Nanu Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 3 RCR(Criminal) 531 : (2003) 2 RLW 1382 : (2002) 3 WLN 704
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202Penal Code, 1860 (IPC) — Section 120B, 166, 323, 342, 354Rajasthan Excise Act, 1950 — Section 73
High Courts03 Jun 2002Dismissed
Mewar Chamber of Commerce and Industry Vs Municipal Council and Another
Rajasthan High Court · AIR 2002 Raj 377 : (2002) 3 WLN 716
Constitution of India, 1950 — Article 243X, 276, 276(1), 276(2)Environment (Protection) Act, 1986 — Section 3Nagar Parishad Bhilwara (Pradushan Janya Vyavsay Kar) Niyam, 2001 — Rule 1
High Courts31 May 2002
Shiv Kant and Bros. and Others Vs Union of India (UOI)
Rajasthan High Court · (2003) 184 CTR 534 : (2004) 270 ITR 499
Income Tax Act, 1961 — Section 142(2A), 158BC
High Courts31 May 2002Dismissed
Tikam Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 4 WLC 258 : (2003) 3 WLN 556
National Security Act, 1980 — Section 12, 3Penal Code, 1860 (IPC) — Section 399, 402
High Courts31 May 2002Dismissed
Motilal Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 1 WLN 197
Transfer of Property Act, 1882 — Section 18
High Courts31 May 2002
Shiv Kant and Bros. Vs Union of India
Rajasthan High Court · (2003) 128 TAXMAN 859
Income Tax Act, 1961 — Section 142, 158BC
High Courts31 May 2002Dismissed
Mewar Chamber of Commerce and Industry Vs Municipal Council Bhilwara and Another
Rajasthan High Court · (2003) 2 RLW 841 : (2002) 4 WLC 147
Constitution of India, 1950 — Article 276, 276(2)Rajasthan Municipalities Act, 1959 — Section 105(1), 88Rajasthan Tax on Professions, Trades, Callings and Employments Act, 2000 — Section 3
High Courts31 May 2002Dismissed
Lokopkarak Pharmaceutical Works Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 731
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 3(2)
High Courts31 May 2002Allowed
Ram Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 2 DMC 154 : (2003) 1 RLW 681 : (2002) 4 WLC 774
Penal Code, 1860 (IPC) — Section 201, 304B