High Courts24 May 2002
Yogesh Vs Smt. Roop Kanwar and Others
Rajasthan High Court · (2003) 4 RLW 2590 : (2002) 5 WLC 914 : (2002) 5 WLN 257
Motor Vehicles Act, 1988 — Section 96(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,502 of 2,241
High Courts24 May 2002Dismissed
Ram Lakhan Vs Smt. Prem Kumari
Rajasthan High Court · AIR 2003 Raj 115 : (2003) 2 CivCC 582 : (2003) 3 RCR(Civil) 12 : (2003) 1 RLW 629
Hindu Marriage Act, 1955 — Section 13
High Courts24 May 2002Dismissed
Jitendra Mehta Vs Surendra Kothari
Rajasthan High Court · (2002) 3 WLN 702
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 May 2002Allowed
Commr. of C. Ex. and Cus. Vs Reliance Chemotex Industries Ltd.
Rajasthan High Court · (2003) 85 ECC 760 : (2002) 146 ELT 277 : (2003) 4 RLW 2383 : (2003) 1 WLC 605 : (2003) 1 WLN 19
Central Excises and Salt Act, 1944 — Section 11A, 35B, 35C, 35G, 35G(1)
High Courts23 May 2002Allowed
Pappu and Another Vs State of Rajasthan
Rajasthan High Court · (2003) 3 RCR(Criminal) 333 : (2003) 2 RLW 813 : (2002) 3 WLC 646
Penal Code, 1860 (IPC) — Section 395
High Courts23 May 2002Allowed
Ashok Kumar Jain and Others Vs The Additional Registrar (II) Co-operative Societies and Others
Rajasthan High Court · (2003) 3 RLW 1654 : (2002) 4 WLC 511 : (2002) 5 WLN 549
Rajasthan Co-operative Societies Act, 1965 — Section 124(1)Rajasthan Co-operative Societies Rules, 1966 — Rule 18(3)
High Courts23 May 2002Dismissed
State of Rajasthan Vs Virma Devi and Others
Rajasthan High Court · (2003) 1 RLW 693 : (2002) 5 WLC 399
Limitation Act, 1963 — Section 5
High Courts23 May 2002Dismissed
Rajasthan Patrika Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 179 CTR 208 : (2003) 131 TAXMAN 234
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts22 May 2002Dismissed
Satyanarain Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 4 RLW 2368 : (2003) 1 WLC 357
Industrial Disputes Act, 1947 — Section 10
High Courts22 May 2002Dismissed
Shiv Dayal Gupta Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 2 RLW 806 : (2002) 3 WLC 460
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts22 May 2002
Oriental Insurance (The) Company Ltd. Vs Smt. Dhopali and Others
Rajasthan High Court · (2003) 4 RLW 2635 : (2002) 5 WLC 682 : (2003) 2 WLN 17
Motor Vehicles Act, 1939 — Section 95(2)
High Courts22 May 2002Allowed
Jug Raj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 WLC 244 : (2002) 4 WLN 538
Constitution of India, 1950 — Article 226, 227
High Courts22 May 2002Dismissed
Ravi Dutt Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 RLW 1185 : (2002) 4 WLC 545 : (2002) 5 WLN 589
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 27, 29, 7
High Courts22 May 2002Allowed
Nand Kishore Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 4157 : (2003) 2 RLW 765 : (2002) 3 WLC 567
Penal Code, 1860 (IPC) — Section 366, 376
High Courts21 May 2002
Smt. Neelam Lodha Vs Dy. Commissioner of Income Tax and Others
Rajasthan High Court · (2002) 176 CTR 171
Constitution of India, 1950 — Article 226, 227
High Courts21 May 2002Allowed
Jagan Lal Vs State of Rajasthan
Rajasthan High Court · (2003) 4 RCR(Criminal) 13 : (2003) 3 RLW 1455 : (2003) 2 WLC 683 : (2003) 1 WLN 164
Drugs and Cosmetics Act, 1940 — Section 27(B), 27(D), 28(A), 34
High Courts21 May 2002Allowed
Mangal Sen Agarwal Vs Food Corporation of India and Others
Rajasthan High Court · (2003) 2 RLW 1397 : (2002) 4 WLC 118 : (2002) 4 WLN 638
Constitution of India, 1950 — Article 217(1), 226
High Courts21 May 2002Dismissed
R.S.R.T.C. and Another Vs Hem Raj and Others
Rajasthan High Court · (2003) 1 RLW 589
Motor Vehicles Act, 1988 — Section 163
High Courts21 May 2002
Sukkha Singh and Another Vs Mahal Singh and Another
Rajasthan High Court · AIR 2003 Raj 21 : (2003) 2 CivCC 547 : (2002) 4 WLC 152 : (2002) 5 WLN 43
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 20
High Courts21 May 2002Dismissed
Shanti Devi Vs Mathura Lal
Rajasthan High Court · (2003) 1 DMC 519
Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 494